Vasumathi vs Pappa @ Karuppayee
2022 Latest Caselaw 289 Mad

                                                                               A.S.(MD)No.100 of 2021


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 05.01.2022

                                                      CORAM

                                  THE HONOURABLE MRS. JUSTICE S.ANANTHI

                                              A.S.(MD)No.100 of 2021
                                                       and
                                            C.M.P.(MD)No.3507 of 2021

            1.Vasumathi
            2.Deepa
            3.Iyyappan                                                  .. Appellants

                                                       Vs.


            1.Pappa @ Karuppayee
            2.Lakshmi
            3.Mani @ Balasubramanian
            4.Selvam @ Arun
            5.Babu                                                      .. Respondents


            Prayer :Appeal Suit is filed under Section 96 r/w Order 41 Rule 2 of the Civil
            Procedure Code, to allow the appeal and to set aside the judgment and decree order,
            dated 17.09.2019, made in O.S.No.5 of 2015 on the file of the Principal District
            Court, Ramanathapuram.


                                     For Appellants      : Mr.PT.S.Narendravasn

https://www.mhc.tn.gov.in/judis

            1/3
                                                                                   A.S.(MD)No.100 of 2021




                                                    JUDGMENT

The learned counsel for the appellants seeks permission of this Court to

withdraw the Appeal Suit and he has also circulated a letter to the Registry to that

effect. Permission is granted.

2. In view of the above, the Appeal Suit is dismissed as withdrawn. No

costs. Consequently, connected Miscellaneous Petition is closed.

                                                                                        05.01.2022

            Index    : Yes/No
            Internet : Yes/No
            Ls

Note : Issue order copy on 06.01.2022.

To

1.The Principal District Court, Ramanathapuram.

2.The V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

A.S.(MD)No.100 of 2021

S.ANANTHI, J.

Ls

A.S.(MD)No.100 of 2021

05.01.2022

https://www.mhc.tn.gov.in/judis