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K.Isvarya Srii vs Sri Manakula Vinayagar Medical ...
2022 Latest Caselaw 1496 Mad

Citation : 2022 Latest Caselaw 1496 Mad
Judgement Date : 31 January, 2022

Madras High Court
K.Isvarya Srii vs Sri Manakula Vinayagar Medical ... on 31 January, 2022
                                                                      W.A.No.1272 of 2021

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 31.01.2022

                                                    CORAM

                                    The Hon'ble Mr. Justice PARESH UPADHYAY
                                                         and
                              The Hon'ble Mr. Justice SATHI KUMAR SUKUMARA KURUP

                                              W.A.No.1272 of 2021


                     1.K.Isvarya Srii
                     2.S.Pratheep                                          .. Appellants


                                                         Vs

                     1.Sri Manakula Vinayagar Medical College
                        and Hospital rep. by its Dean Dr.Karne R.N.
                       Kalitheerthalkuppam, Madagadipet,
                       Puducherry - 605 107.

                     2.The Union of India rep. by its
                       Secretary to Government,
                       Department of Health and Family
                          Welfare Services,
                       New Delhi - 110 011.

                     3.The Secretary,
                       Medical Council of India,
                       Pocket 14, Sector 8, Dwarka Phase I,
                       New Delhi - 110 077.

                     4.The Chief Secretary,
                       Government of Pondicherry,
                       Chief Secretariat, Pondicherry.




                     Page 1 of 5


https://www.mhc.tn.gov.in/judis
                                                                              W.A.No.1272 of 2021

                     5.The Secretary to Government (Health),
                       Chief Secretariat (Health),
                       Government of Puducherry,
                       Puducherry - 605 001.

                     6.The Under Secretary to Government (Health),
                       Chief Secretariat (Health),
                       Government of Puducherry,
                       Puducherry - 605 001.

                     7.The Director,
                       Directorate of Health and Family Welfare
                           Services (DHFWS),
                       Victor Samuvel Street,
                       Puducherry - 605 001.

                     8.The Convenor,
                       Centralized Admission Committee (CENTAC),
                       Pondicherry Engineering College Campus,
                       Pillaichavadi, Puducherry - 605 014.

                     9.The Registrar (Academic),
                       Pondicherry University,
                       R.V.Nagar, Kalapet,
                       Pondicherry.

                     10.The Deputy Registrar (Academic),
                        Pondicherry University,
                        R.V.Nagar, Kalapet, Pondicherry.                         ..
                     Respondents



                                  Appeal preferred under Clause 15 of Letters Patent against the

                     order dated 07.10.2020 made in W.P.No.8473 of 2020.




                     Page 2 of 5


https://www.mhc.tn.gov.in/judis
                                                                                W.A.No.1272 of 2021



                                       For Appellants   :     Mr.N.U.Pressanna

                                       For Respondents :      Mr.B.Balavijayan for R1
                                                              Mr.C.T.Ramesh,
                                                              Addl. Govt. Pleader
                                                              for R4 to R7
                                                              Mr.B.Rabu Manohar
                                                              for R9 and R10
                                                              No appearance for R2, R3 and R8

                                                        JUDGMENT

(Delivered by PARESH UPADHYAY, J.)

Learned advocate for the appellants seeks permission to

withdraw this appeal. A written request in this regard dated

09.12.2021 is placed on record.

2. Permission as prayed for is granted and this writ appeal is

disposed of as withdrawn. No costs.

                                                                         (P.U., J)    (S.S.K., J)
                                                                                31.01.2022
                     Index:Yes/No
                     mmi/1

                     To


1.The Secretary to Government, Department of Health and Family Welfare Services,

https://www.mhc.tn.gov.in/judis W.A.No.1272 of 2021

New Delhi - 110 011.

2.The Secretary, Medical Council of India, Pocket 14, Sector 8, Dwarka Phase I, New Delhi - 110 077.

3.The Chief Secretary, Government of Pondicherry, Chief Secretariat, Pondicherry.

4.The Secretary to Government (Health), Chief Secretariat (Health), Government of Puducherry, Puducherry - 605 001.

5.The Under Secretary to Government (Health), Chief Secretariat (Health), Government of Puducherry, Puducherry - 605 001.

6.The Director, Directorate of Health and Family Welfare Services (DHFWS), Victor Samuvel Street, Puducherry - 605 001.

7.The Convenor, Centralized Admission Committee (CENTAC), Pondicherry Engineering College Campus, Pillaichavadi, Puducherry - 605 014.

8.The Registrar (Academic), Pondicherry University, R.V.Nagar, Kalapet, Pondicherry.

9.The Deputy Registrar (Academic), Pondicherry University, R.V.Nagar, Kalapet, Pondicherry.

https://www.mhc.tn.gov.in/judis W.A.No.1272 of 2021

PARESH UPADHYAY, J.

and SATHI KUMAR SUKUMARA KURUP, J.

mmi

W.A.No.1272 of 2021

31.01.2022

https://www.mhc.tn.gov.in/judis

 
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