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S.Shanmugam vs Ms.P.Priyadarshni
2022 Latest Caselaw 1494 Mad

Citation : 2022 Latest Caselaw 1494 Mad
Judgement Date : 31 January, 2022

Madras High Court
S.Shanmugam vs Ms.P.Priyadarshni on 31 January, 2022
                                                                     CONT.P.Nos.324 and 325 of 2021

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 31.01.2022

                                                    CORAM :

                            THE HONOURABLE MR. JUSTICE S.M.SUBRAMANIAM

                                          CONT.P.Nos.324 and 325 of 2021
                                                        in
                                           W.P.Nos.5465 and 9515 of 2019


                    1.S.Shanmugam                            ...Petitioner
                                                                in Cont.P.No.324 of 2021

                    2.E.Arjunan                              ...Petitioner
                                                                in Cont.P.No.325 of 2021

                                                       Vs.

                    Ms.P.Priyadarshni,
                    The Manager Director,
                    M/s.Sri Bharathi Mills,
                    (A Govt. of Puducherry Undertaking),
                    Mudaliarpet, Puducherry.             ...Respondent
                                                             in both Cont.Ps

                    Prayer in Cont.P.No.324 of 2021: Contempt Petition filed under Section
                    11 of Contempt of Courts Act, 1971 to initiate contempt proceedings
                    against the alleged respondent for not taking any steps to fully implement
                    the direction of this Hon'ble Court vide Judgment dated 11.11.2019 passed
                    in Writ Petition No.5465 of 2019 and punish the respondents mill for
                    willful disobedience.


https://www.mhc.tn.gov.in/judis
                    Page 1 of 4
                                                                        CONT.P.Nos.324 and 325 of 2021




                    Prayer in Cont.P.No.325 of 2021: Contempt Petition filed under Section
                    11 of Contempt of Courts Act, 1971 to initiate contempt proceedings
                    against the alleged respondent for not taking any steps to fully implement
                    the direction of this Hon'ble Court vide Judgment dated 13.11.2019 passed
                    in Writ Petition No.9515 of 2019 and punish the respondent mill for
                    willful disobedience.
                                            For Petitioners   : Mrs.S.Tanvi
                                                                (in both Cont.Ps)

                                            For Respondent    : Mrs.P.Dhanalakshmi


                                                  COMMON ORDER

                                  The contempt petitions are filed to punish the respondent for

                    willful disobedience of the orders dated 11.11.2019 and 13.11.2019

                    passed in W.P.Nos.5465 and 9515 of 2019.



                                   2. During the pendency of these contempt petitions, the

                    respondent had settled the dues to the writ petitioners. A report has been

                    filed in this regard. If any grievances exists for the petitioners with

                    reference to the further claim, it is left open to them to approach the

                    competent authorities for redressal.




https://www.mhc.tn.gov.in/judis
                    Page 2 of 4
                                                                          CONT.P.Nos.324 and 325 of 2021




                                  3. With these observations, the Contempt Petitions are closed. No

                    costs.

                                                                                          31.01.2022


                    Jeni/Cse


                    Internet : Yes
                    Index    : Yes
                    Speaking order : Yes/No

                    To

                    The Manager Director,
                    M/s.Sri Bharathi Mills,
                    (A Govt. of Puducherry Undertaking),
                    Mudaliarpet,
                    Puducherry.




https://www.mhc.tn.gov.in/judis
                    Page 3 of 4
                                           CONT.P.Nos.324 and 325 of 2021



                                        S.M. SUBRAMANIAM, J.

Jeni/Cse

CONT.P.Nos.324 and 325 of 2021

31.01.2022

https://www.mhc.tn.gov.in/judis

 
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