Thillainayagam vs Dhakshnamurthy
2022 Latest Caselaw 1487 Mad

                                                                                 CRP(NPD)No.208 of 2022

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED: 31.01.2022

                                                         CORAM:

                                  THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN

                                                CRP(NPD)No.208 of 2022

                     Thillainayagam                                                   ... Petitioner

                                                             Vs

                     Dhakshnamurthy                                                   ... Respondent

                     Prayer: Civil Revision Petition filed under Article 227 of the Constitution of
                     India, against the refusal of the I Additional Subordinate Judge, Cuddalore
                     in refusing to entertain Unnumbered I.A.No. of 2021 in A.S.No.11 of 2017
                     dated 04.10.2021 on the file of the I Additional Subordinate Judge,
                     Cuddalore.
                                            For Petitioner        :Mr.D.Ravichander

                                                        ORDER

This revision has been filed challenging an order of the 1 st

Additional Sub Court, Cuddalore rejecting an application for review of the

judgment in A.S.No.11 of 2017 without numbering. It is seen that the

petitioner herein has filed an appeal against the judgment in A.S.No.11 of

https://www.mhc.tn.gov.in/judis CRP(NPD)No.208 of 2022

2017 in CMA.SR.No.8254 of 2022.

2.I do not think there is any need to entertain this revision since an

appeal against the original order of remand has been filed before this Court.

Hence, this Civil Revision Petition is dismissed. No costs.

31.01.2022

vs Index: No Speaking order

To:

1.The I Additional Subordinate Judge, Cuddalore.

2.The Section Officer, VR Section, Madras High Court, Chennai.

R.SUBRAMANIAN, J.

https://www.mhc.tn.gov.in/judis CRP(NPD)No.208 of 2022

vs

CRP(NPD)No.208 of 2022

31.01.2022

https://www.mhc.tn.gov.in/judis