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G.R.Raju vs M/S.Vision Corporation Ltd
2022 Latest Caselaw 3770 Mad

Citation : 2022 Latest Caselaw 3770 Mad
Judgement Date : 28 February, 2022

Madras High Court
G.R.Raju vs M/S.Vision Corporation Ltd on 28 February, 2022
                                                                     C.S.(Comm.Suits) No.25 of 2017

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 28.02.2022

                                                       CORAM

                                  THE HONOURABLE MR.JUSTICE SENTHILKUMAR
                                              RAMAMOORTHY

                                          C.S.(Comm.Suits) No.25 of 2017


                     G.R.Raju,
                     Proprietor of Vijay Vision,
                     T-3-4, Jains Cresent Park, Phase-II,
                     12, Rathinammal Street,
                     Rangarajapuram, Kodambakkam,
                     Chennai - 600 024.                                           ... Plaintiff

                                                            vs.

                     M/s.Vision Corporation Ltd,
                     Represented by its Managing Director,
                     No-2/A, 2nd Floor,
                     Citi Mall,
                     New LinkRoad, Andheri(W),
                     Mumbai-53.                                                 ... Defendant

                     PRAYER: Plaint filed under Sections 55 and 62 of Copyright Act, 1955,

                     Read with Order IV Rule 1 of O.S.Rules and Order VII Rule 1 of C.P.C.,

                     prayed for Judgment and Decree:-




                     1/4


https://www.mhc.tn.gov.in/judis
                                                                               C.S.(Comm.Suits) No.25 of 2017

                                  (a) for the relief of declaration declaring that the plaintiff is the

                     absolute copy right owner in the suit pictures more fully described in the

                     schedule hereunder having the rights of distribution, exhibition, exploitation

                     rights, for the territories of entire world, media rights and including Satellite

                     Television Rights including DTH Via Cabel TV, Subscription Television

                     and pay Television rights, Pay Per View, Pay Per Day, Internet Via Cable,

                     Website and Broadband Rights.



                                  (b) granting permanent injunction restraining the defendant, their

                     agents, servants, each and every person or persons claiming through the

                     defendant either directly or indirectly from in any manner dealing with,

                     interfering or infringing the plaintiff's copy right in the suit pictures more

                     fully described in the schedule hereunder for the territories of entire world,

                     media rights and including Satellite Television Rights including DTH Via

                     Cable TV, Subscription Television and pay Television rights, Pay Per View,

                     Pay Per Day, Internet Via Cable, Website and Broadband Rigths.



                                  (c) the costs of the suit.


                     2/4


https://www.mhc.tn.gov.in/judis
                                                                                C.S.(Comm.Suits) No.25 of 2017




                                        For Plaintiff      : M/s.PL.Narayanan

                                        For Defendant      : M/s.K.Sumathi

                                                           **********

                                                        JUDGMENT

The plaintiff seeks permission to withdraw the suit on the ground the

same was settled amicably out of Court. The memo dated 20.11.2021 has

been filed in such regard.

2. By recording the same, C.S.(Comm.Suits) No.25 of 2017 is

dismissed as withdrawn. There will be no order as to costs.

28.02.2022 rna Index : Yes / No Internet : Yes / No

https://www.mhc.tn.gov.in/judis C.S.(Comm.Suits) No.25 of 2017

SENTHILKUMAR RAMAMOORTHY,J

rna

C.S.(Comm.Suits) No.25 of 2017

28.02.2022

https://www.mhc.tn.gov.in/judis

 
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