S.Subbaiyya Gowder vs R.Kandaswamy
2022 Latest Caselaw 2041 Mad

                                                                                    S.A.No.579 of 2014

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 08.02.2022

                                                          CORAM

                             THE HONOURABLE MR. JUSTICE N. ANAND VENKATESH

                                                 S.A.No.579 of 2014
                                                and M.P.No.1 of 2014

                S.Subbaiyya Gowder                                                          ...Appellant

                                                           Vs.

                1.R.Kandaswamy
                2.R.Chinnaraj
                3.R.Natarajan
                4.R.Duraiswamy                                                           ...Respondents

                PRAYER: Second Appeal filed under Section 100 of C.P.C., against the
                judgment and decree of the learned Additional District Judge cum Fast
                Track Court Judge III, Coimbatore made in A.S.No.103 of 2008 dated
                08.04.2011 confirming the judgment and decree of the learned Principal
                Subordinate         Judge,   Coimbatore    made    in   O.S.No.21   of    2007    dated
                03.07.2008.


                                       For Appellants     : Mr.J.Ramakrishnan

                                       For Respondent     : Mr.C.R.Prasanan


                                                        JUDGMENT

The learned counsel for the Appellant submitted that the Appellant

died.

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N.ANAND VENKATESH.,J

ssr

2.In view of the same, the Second Appeal is dismissed as abated. It is

left open to the learned counsel for the Appellant to revive the Second

Appeal by filing an appropriate application. No Costs. Consequently,

connected miscellaneous petition is closed.

                                                                                   08.02.2022

                Index             :Yes/No
                Internet :Yes/No
                ssr

                To

1. The Additional District Judge cum Fast Track Court Judge III, Coimbatore.

2. The Principal Subordinate Judge, Coimbatore.

S.A.No.579 of 2014 and M.P.No.1 of 2014

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