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Dr. T. Ramesh vs The Chairman
2022 Latest Caselaw 1849 Mad

Citation : 2022 Latest Caselaw 1849 Mad
Judgement Date : 4 February, 2022

Madras High Court
Dr. T. Ramesh vs The Chairman on 4 February, 2022
                                                                          WA.No. 978 of 2013



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                              DATED: 04.02.2022
                                                    CORAM:
                                  THE HONOURABLE MR.JUSTICE M.DURAISWAMY
                                                      AND
                                  THE HONOURABLE MR.JUSTICE A.A. NAKKIRAN


                                             W.A. No. 978 of 2013


                     Dr. T. Ramesh
                                                                    ... appellant

                                                            Vs
                     1. The Chairman,
                        Ethics Committee,
                        Medical Council of India,
                        Sector, VIII, Pocket, 14,
                        Dwaraka, New Delhi.

                     2. Board of Governors in
                        Super-Session of the Medical Council of India,
                        Represented by its Secretary,
                        Sector VIII, Pocket 14,
                        Dwaraka,
                        New Delhi - 110 077.

                     3. The Registrar,
                        Tamilnadu Medical Council,
                        D- Block, 1st floor,
                        T.N.H.B. Complex, Jawaharlal Nehru Salai,
                        Vadapalani,
                        Chennai - 600 026.

                                                                  ...      respondents




                     1/4
https://www.mhc.tn.gov.in/judis
                                                                                  WA.No. 978 of 2013



                                  Appeals filed against the orders passed by this Court dated

                     08.03.2013 in WP No. 3593 of 2013.

                                  For Appellant   : Mr. A.S. Baalaji,
                                  For Respondents       : M/s. Subaranjani Anand,
                                                    Standing Counsel (MCI)
                                                    for R1 and R2
                                                    Mr. G. Sankaran
                                                    for R3



                                                        JUDGMENT

(Judgment of this Court made by M.DURAISWAMY, J.)

Mr. A.S. Baalaji, learned counsel appearing for the appellant, seeks

permission to withdraw the writ appeal.

2. Recording the submissions made by the learned counsel for the

appellant, the writ appeal is dismissed as withdrawn. No costs.

[M.D.,J.] [A.A.N.,J.]

04.02.2022 Index: Yes/no mrn

https://www.mhc.tn.gov.in/judis WA.No. 978 of 2013

To

1. The Chairman, Ethics Committee, Medical Council of India, Sector, VIII, Pocket, 14, Dwaraka, New Delhi.

2. Secretary, Board of Governors in Super-Session of the Medical Council of India, Sector VIII, Pocket 14, Dwaraka, New Delhi - 110 077.

3. The Registrar, Tamilnadu Medical Council, D- Block, 1st floor, T.N.H.B. Complex, Jawaharlal Nehru Salai, Vadapalani, Chennai - 600 026.

https://www.mhc.tn.gov.in/judis WA.No. 978 of 2013

M.DURAISWAMY, J.

and A.A. NAKKIRAN, J.

(mrn)

W.A. No. 978 of 2013

04.02.2022

https://www.mhc.tn.gov.in/judis

 
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