Petchimuthu vs Thangaraj
2022 Latest Caselaw 18226 Mad

                                                                            S.A(MD)No.404 of 2005

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 16.12.2022

                                                      CORAM:

                                  THE HONOURABLE MR.JUSTICE S.SOUNTHAR

                                              S.A(MD)No.404 of 2005

                 Petchimuthu                                              ...Appellant
                                                        -Vs-


                 Thangaraj                                               ... Respondent


                 PRAYER: Second Appeal is filed under Section 100 of the Code of Civil

                 Procedure, to set aside the judgment and decree of the Principal Sub Court,

                 Tenkasi, made in A.S.No.39 of 2003, dated 26.09.2003, which is passed

                 confirming the decree and judgment of the District Munsif Court, Shencottah,

                 made in O.S.No.73 of 2003, dated 07.04.2003.



                                     For Appellant     : Mr.S.Ramesh @ Ramiah


                                     For Respondent    : Mr.N.Ganagasapapathy


                 1/3

https://www.mhc.tn.gov.in/judis
                                                                                S.A(MD)No.404 of 2005

                                                       JUDGMENT

The learned counsel for the appellant would submit that the sole

appellant died long back. Therefore, the second appeal may be dismissed as

abated.

2. Recording the submission made by the learned counsel for the

appellant, this Second Appeal is dismissed as abated. No costs.

16.12.2022 Index : Yes / No Internet : Yes / No cp

To

1.The Principal Subordinate Judge, Tenkasi.

2. The District Munsif, Shencottah.

3.The Record Keeper, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A(MD)No.404 of 2005

S.SOUNTHAR, J.

cp

S.A(MD)No.404 of 2005

16.12.2022

https://www.mhc.tn.gov.in/judis