Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

V.Rajesh Kannan vs The State Of Tamil Nadu
2022 Latest Caselaw 18222 Mad

Citation : 2022 Latest Caselaw 18222 Mad
Judgement Date : 16 December, 2022

Madras High Court
V.Rajesh Kannan vs The State Of Tamil Nadu on 16 December, 2022
                                                                           W.P.(MD) No.7195 of 2018


                         BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 16.12.2022

                                                     CORAM:

                                  THE HONOURABLE MR.JUSTICE D.KRISHNAKUMAR
                                                       and
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                              W.P.(MD)No.7195 of 2018
                                           and W.M.P.(MD)No.6919 of 2018


                 V.Rajesh Kannan                                       ... Petitioner
                                                        Vs.

                 1.The State of Tamil Nadu,
                   Rep. by its Secretary,
                   Department of College Education,
                   Fort St. George,
                   Chennai – 9.

                 2.The Director of Collegiate Education,
                   O/o. The Director of Collegiate Education,
                   EVK Sambath Building,
                   College Road,
                   Chennai.

                 3.The Joint Director of Collegiate Education,
                   O/o. The Joint Director of Collegiate Education,

                 ____________
                 Page 1 of 4



https://www.mhc.tn.gov.in/judis
                                                                             W.P.(MD) No.7195 of 2018


                    Sellur Road, Madurai.

                 4.Pasumpon Muthuramalinga Thevar College,
                   Rep. by its Secretary and Correspondent,
                   P.Pandian

                 5.P.Pandian

                 6.The Kallar Kalvi Kazhazam,
                   Regn. No.138/1967,
                   Rep. by its Secretary.                                  ... Respondents


                 PRAYER : Petition filed under Article 226 of the Constitution of India, to issue a
                 Writ of Mandamus, forbearing the respondents 4 to 6 from proceeding with the
                 appointment process for the post of Assistant Professors in Pasumpon
                 Muthuramalinga Thevar College, Usilampatty, Madurai District till such time the
                 respondents conduct and conclude an enquiry as directed in the judgment of this
                 Court in W.P.(MD)No.13026 of 2017 and W.P.(MD)No.13461 of 2017 dated
                 20.12.2017.


                                  For Petitioner   :   Mr.G.Praburajadurai
                                                       for Mr.R.Ganesh Babu

                                  For Respondents :    Mr.S.Shaji Bino,
                                                       Spl. Govt. Pleader for R1 to R3




                 ____________
                 Page 2 of 4



https://www.mhc.tn.gov.in/judis
                                                                               W.P.(MD) No.7195 of 2018


                                                      ORDER

[Order of the Court was made by D.KRISHNAKUMAR, J.]

The learned counsel appearing for the petitioner seeks permission of this

Court to withdraw this Writ Petition and he has also made an endorsement to that

effect.

2. In view of the endorsement made by the learned counsel appearing for

the petitioner, this Writ Petition is dismissed as withdrawn. No costs.

Consequently, connected miscellaneous petition is closed.

[D.K.K., J.] [R.V., J.] 16.12.2022 Index : Yes / No Internet : Yes / No vsm

____________

https://www.mhc.tn.gov.in/judis W.P.(MD) No.7195 of 2018

D.KRISHNAKUMAR, J.

and R.VIJAYAKUMAR, J.

vsm

To

1.The Secretary, State of Tamil Nadu, Department of College Education, Fort St. George, Chennai – 9.

2.The Director of Collegiate Education, O/o. The Director of Collegiate Education, EVK Sambath Building, College Road, Chennai.

3.The Joint Director of Collegiate Education, O/o. The Joint Director of Collegiate Education, Sellur Road, Madurai.

W.P.(MD)No.7195 of 2018

16.12.2022

____________

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter