Madras High Court
Aurobindo International Senior ... vs The Secretary To Government on 16 December, 2022
W.P(MD)Nos.19482,19487 & 19488 of 2014
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 16.12.2022
CORAM
THE HON'BLE MR.JUSTICE K.KUMARESH BABU
W.P(MD)Nos.19482,19487 & 19488 of 2014
and
M.P(MD)Nos.1,1 & 1 of 2014
Aurobindo International Senior Secondary School,
Represented by its Chairman,
G.Ravichandran. ... Petitioner
(In W.P(MD)No.19482 of 2014)
Rajaji Vidyalaya (CBSE),
Represented by its Secretary,
S.Sundarajan. ... Petitioner
(In W.P(MD)No.19487 of 2014)
Sri Vignesh Vidyalaya,
Represented by its Correspondent,
V.Gopinathan. ... Petitioner
(In W.P(MD)No.19488 of 2014)
Vs.
1.The Secretary to Government,
Ministry of Human Resource and Development,
Government of India,
New Delhi.
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W.P(MD)Nos.19482,19487 & 19488 of 2014
2.The Chairman,
Central Board of Secondary Education,
Shiksha Kendra,
No.2, Community Centre,
Preet Vihar,
Delhi-110 301.
3.The Principal Secretary to Government,
School Education Department,
Government of Tamil Nadu,
Fort St.George,
Chennai.
4.The Director of School Education,
College Road,
Chennai-600 006.
5.The Chief Educational Officer,
Madurai Road,
Tiruchirappalli-8. ... Respondents
(In all cases)
COMMON PRAYER : Writ Petition filed under Article 226 of the
Constitution of India, praying this Court to issue a Writ of Declaration,
declaring that the impugned amendment to Rule 12 of the Tamil Nadu
Right of Children to free and Compulsory Education Rules, 2011 issued
vide G.O.Ms.No.144, School Education (GE) dated 18.09.2014 and
published in Tamil Nadu Government Gazette Extraordinary No.192
dated 19.09.2014 and consequential proceedings bearing Na.Ka.No.
7419/A2/2014 dated 25.11.2014 issued by the 5th respondent are illegal,
unconstitutional and ultra vires the provisions of the Central Act No.35
of 2009.
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W.P(MD)Nos.19482,19487 & 19488 of 2014
For Petitioner : Mr.T.Antony Arul Raj
(In all cases)
For R1,R3 - R5 : Mr.S.Kameswaran
Government Advocate
(In all cases)
For R2 : Mr.P.Karthick
(In all cases)
COMMON ORDER
The writ petitioners had sought for a declaration to declare that the
impugned amendment of Rule 12 of the Tamil Nadu Right of Children to
Free and Compulsory Education Rules 2011 issued vide G.O.Ms.No.144,
School Education (GE) dated 18.09.2014 and published in Tamil Nadu
Government Gazette Extraordinary No.192 dated 19.09.2014 and
consequential proceedings bearing Na.Ka.No.7419/A2/2014 dated
25.11.2014 issued by the 5th respondent are illegal, unconstitutional and
ultra vires the provisions of the Central Act No.35 of 2009.
2. The issue in these writ petitions is covered by a Division Bench
Judgment of this Court in W.P.No.32108 of 2014 (Association of
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W.P(MD)Nos.19482,19487 & 19488 of 2014
Management of Private Schools (CBSE), Represented by its President,
S.Namasivayam Vs. The State of Tamil Nadu, Represented by its
Principal Secretary, School Education Department & Others) and
batch, dated 19.07.2018. The said amendment issued under G.O.Ms.No.
144, dated 18.09.2014 has been upheld. However, it had been clarified
that the state authorities cannot and shall not interfere with the syllabus
and curriculum.
3. In view of the aforesaid order, no further orders are necessary in these writ
petitions. Accordingly, these writ petitions are disposed of on the same terms as made
in W.P.No.32108 of 2014 and batch. There shall be no order as to costs.
Consequently, connected Miscellaneous Petitions are closed.
16.12.2022
Index : Yes / No
Internet : Yes / No
gbg
To
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W.P(MD)Nos.19482,19487 & 19488 of 2014
1.The Secretary to Government,
Ministry of Human Resource and Development,
Government of India,
New Delhi.
2.The Principal Secretary to Government,
School Education Department,
Government of Tamil Nadu,
Fort St.George,
Chennai.
3.The Director of School Education,
College Road,
Chennai-600 006.
4.The Chief Educational Officer,
Madurai Road,
Tiruchirappalli-8.
K.KUMARESH BABU,J.
gbg
https://www.mhc.tn.gov.in/judis
W.P(MD)Nos.19482,19487 & 19488 of 2014
Order made in
W.P(MD)Nos.19482,19487 & 19488 of 2014
Dated:
16.12.2022
https://www.mhc.tn.gov.in/judis
