The District Collector vs P.Murugeswari
2022 Latest Caselaw 18200 Mad

                                                                             W.A(MD)No.1488 of 2022


                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED : 15.12.2022

                                                    CORAM:

                                  THE HONOURABLE MR.JUSTICE D. KRISHNAKUMAR
                                                     and
                                   THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                            W.A(MD)No.1488 of 2022
                                                     and
                                           C.M.P(MD)No.12302 of 2022

                 1.The District Collector,
                   Virudhunagar District.
                   Virudhunagar.

                 2.The District Employment Officer,
                   Virudhunagar District Employment Office,
                   Virudhunagar District,
                   Virudhunagar.

                 3.The Assistant Director,
                   Town Panchayats,
                   Madurai.

                 4.The Executive Officer,
                   Selection Grade Town Panchayat,
                   Seithur, Rajapalayam Taluk,
                   Virudhunagar District.                   ... Appellants/Respondents

                                                      vs.

                 P.Murugeswari                              ... Respondent/Petitioner




                 1/5

https://www.mhc.tn.gov.in/judis
                                                                                  W.A(MD)No.1488 of 2022


                 PRAYER : Writ Appeal filed under Clause 15 of Letters Patent to set aside
                 the order, dated 06.04.2022 passed in W.P(MD)No.13756 of 2018, on the
                 file of this Court.



                                  For Appellants           : Mr.R.Baskaran
                                                                 Additional Advocate General
                                                                 Assisted by
                                                             Mr.K.Balasubramani
                                                                 Special Government Pleader

                                  For Respondent           : Mr.S.Kumar


                                                        JUDGMENT

[Judgment of the Court was made by D. KRISHNAKUMAR, J.)

Heard the learned Additional Advocate General appearing for the

appellants and the learned counsel appearing for the respondent.

2.By consent of both the parties, the Writ Appeal is taken up for

final disposal at the time of admission itself.

3.Challenging the order, dated 06.04.2022 passed by the learned

Single Judge in W.P(MD)No.13756 of 2018, this Writ Appeal has been

preferred by the appellants/respondents.

https://www.mhc.tn.gov.in/judis W.A(MD)No.1488 of 2022

4.The learned Additional Advocate General appearing for the

respondents has fairly submitted that there is a vacancy in the fourth

appellant/Panchayat and already the respondent/writ petitioner participated

in the selection process and therefore, the fourth appellant will provide

employment to the respondent/writ petitioner.

5.The learned counsel appearing for the respondent also agreed

for the submission made by the learned Additional Advocate General

appearing for the respondents.

6.Recording the abovesaid submissions, this Writ Appeal is

disposed of. No costs. Consequently, connected Miscellaneous Petition is

closed.

                                                          [D.K.K.,J.] & [R.V.,J.]
                                                                  15.12.2022

                 Index    : Yes / No
                 Internet : Yes
                 ps

https://www.mhc.tn.gov.in/judis W.A(MD)No.1488 of 2022

To

1.The District Collector, Virudhunagar District.

Virudhunagar.

2.The District Employment Officer, Virudhunagar District Employment Office, Virudhunagar District, Virudhunagar.

3.The Assistant Director, Town Panchayats, Madurai.

4.The Executive Officer, Selection Grade Town Panchayat, Seithur, Rajapalayam Taluk, Virudhunagar District.

https://www.mhc.tn.gov.in/judis W.A(MD)No.1488 of 2022

D. KRISHNAKUMAR,J.

and

R.VIJAYAKUMAR,J.

ps

ORDER MADE IN W.A(MD)No.1488 of 2022

15.12.2022

https://www.mhc.tn.gov.in/judis