Vincent Rajan vs Stella Mary
2022 Latest Caselaw 14521 Mad

                                                                              C.M.A.No.1844 of 2021

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 16.08.2022

                                                        CORAM:

                                  THE HONOURABLE MS.JUSTICE V.M.VELUMANI
                                                   and
                                   THE HONOURABLE MR.JUSTICE S.SOUNTHAR


                                               C.M.A.No.1844 of 2021

                  Vincent Rajan                                               ... Appellant

                                                         Vs.

                  Stella Mary                                                 ... Respondent


                  Prayer: This Civil Miscellaneous Appeal is filed under Section 19(1) of the

                  Family Court Act, 1984, against the fair and decreetal order dated 20.02.2021

                  made in I.D.O.P.No.3 of 2020 (formerly I.D.O.P.No.2 of 2017 on the file of

                  the Principal District Court, Perambalur), on the file of the Family Court,

                  Perambalur.

                                        For Appellant     : Mr.P.Muthukumarasamy

                                        For Respondent    : Mr.T.Seenivasan

                                                  JUDGMENT

https://www.mhc.tn.gov.in/judis C.M.A.No.1844 of 2021

[Judgment of the Court was delivered by V.M.VELUMANI,J.]

The learned counsel appearing for the appellant seeks permission of

this Court to withdraw this Civil Miscellaneous Appeal and made an

endorsement to that effect.

2.Recording the above submission and endorsement made by the

learned counsel appearing for the appellant, the Civil Miscellaneous Appeal

is dismissed as withdrawn. No costs.

(V.M.V., J) (S.S., J) 16.08.2022

Index : Yes / No kj To

1.The Judge Family Court, Perambalur.

2.The Section Officer, VR Section, High Court, Madras.

V.M.VELUMANI,J.

and

https://www.mhc.tn.gov.in/judis C.M.A.No.1844 of 2021

S.SOUNTHAR,J.

(kj)

C.M.A.No.1844 of 2021

16.08.2022

https://www.mhc.tn.gov.in/judis