K.V.Narayanan vs S. Harini
2022 Latest Caselaw 13883 Mad

                                                                          C.M.A.No.2498 of 2019

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 03.08.2022

                                                        CORAM:

                                  THE HONOURABLE MS.JUSTICE V.M.VELUMANI
                                                   and
                                   THE HONOURABLE MR.JUSTICE S.SOUNTHAR


                                              C.M.A.No.2498 of 2019
                                                       and
                                              C.M.P.No.11757 of 2019


                  K.V.Narayanan                                          ... Appellant

                                                         Vs.

                  S. Harini                                             ... Respondent

                  Prayer: This Civil Miscellaneous Appeal is filed under Section 19 of the

                  Family Court Act to set-aside the order and decreetal order passed in

                  I.A.No.482/2018 in F.C.O.P.No.110/2018 on the file of the learned Judge,

                  Family Court, Salem , dated 07.01.2019.

                                        For Appellant     : Mr. Lakshimikanthan

                                        For Respondent    : Mr. S.Sivakumar

                                                  JUDGMENT

https://www.mhc.tn.gov.in/judis C.M.A.No.2498 of 2019

(Judgment of the Court was delivered by V.M.VELUMANI,J.)

The learned counsel appearing for the appellant seeks permission of

this Court to withdraw the appeal and he has also made an endorsement to

that effect.

2. In view of the submission and the endorsement made by the learned

counsel for the appellant, this Civil Miscellaneous Appeal is dismissed as

withdrawn. No costs. Consequently, connected miscellaneous petition is

closed.

(V.M.V., J) (S.S., J) 03.08.2022

Index : Yes / No mrp

NOTE : Issue order copy on 04.08.2022

To

The Judge, Family Court, Salem.

https://www.mhc.tn.gov.in/judis C.M.A.No.2498 of 2019

V.M.VELUMANI,J.

and S.SOUNTHAR,J.

mrp

C.M.A.No.2498 of 2019

03.08.2022

https://www.mhc.tn.gov.in/judis