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V.Ramesh vs The Member Secretary
2022 Latest Caselaw 13878 Mad

Citation : 2022 Latest Caselaw 13878 Mad
Judgement Date : 3 August, 2022

Madras High Court
V.Ramesh vs The Member Secretary on 3 August, 2022
                                                                             W.P.No.11732 of 2021

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 03.08.2022

                                                    CORAM:

                                  THE HON'BLE MR. JUSTICE D.KRISHNAKUMAR

                                              W.P.No.11732 of 2021
                                           and WMP.No.12491 of 2021

                  V.Ramesh                                          ..   Petitioner
                                                       vs.

                  1.The Member Secretary,
                    Tamil Nadu Uniformed Services Recruitment Board,
                    No.807, P.T. Lee Chengalvarya Naicker Maaligai,
                    Anna Salai, Chennai-600 002.

                  2.The Director General of Police,
                    Office of the Director General of Police,
                    No.1, Dr.Radhakrishnan Salai, Mylapore,
                    Chennai-600 004.

                  3.The Superintendent of Police,
                    Office of the Superintendent of Police,
                    Thiruvannamalai District,
                    Thiruvannamalai.

                  4.The State, represented by
                    Inspector of Police,
                    Chetpet Police Station,
                    Crime No.187/2016.                              ..   Respondents

                  Prayer: Writ Petition filed under Article 226 of the Constitution of India
                  praying for issuance of a Writ of Declaration declaring that the acquittal
                  granted to the petitioner, vide judgment passed in Special Sessions Case
                  No.16/2018 dated 23.07.2018 on the file of the Sessions and Mahila Fast

https://www.mhc.tn.gov.in/judis
                                                        1
                                                                                  W.P.No.11732 of 2021

                  Track Court, Thiruvannamalai as Honorary Acquittal and consequently
                  declare that the petitioner is eligible for appointment to the post of Sub
                  Inspector in the recruitment of the Sub Inspector of Police (Taluk, AR and
                  TSP) (Men, Women & Transgender) 2019.

                            For Petitioner           : M/s.M.Selvam

                            For Respondents          : Mr.P.Kumaresan,
                                                           Government Advocate for R2 to R4

                                                      Mr.P.Kumaresan,
                                                      Additional Advocate General
                                                           assisted by
                                                      Mrs.Sowmi Dattan, Standing Counsel
                                                                  for USRB for R1

                                                      ORDER

The learned counsel for the petitioner seeks the permission of this

Court to withdraw this writ petition as not pressed and also made an

endorsement to that effect.

2. In the light of the above, the writ petition stands dismissed as not

pressed. No costs. Consequently, connected miscellaneous petition is also

dismissed.



                                                                                        03.08.2022
                  Index           : Yes / No
                  Internet        : Yes / No
                  Jvm

https://www.mhc.tn.gov.in/judis

W.P.No.11732 of 2021

To

1.The Member Secretary, Tamil Nadu Uniformed Services Recruitment Board, No.807, P.T. Lee Chengalvarya Naicker Maaligai, Anna Salai, Chennai-600 002.

2.The Director General of Police, Office of the Director General of Police, No.1, Dr.Radhakrishnan Salai, Mylapore, Chennai-600 004.

3.The Superintendent of Police, Office of the Superintendent of Police, Thiruvannamalai District, Thiruvannamalai.

4.The State, represented by Inspector of Police, Chetpet Police Station, Crime No.187/2016.

https://www.mhc.tn.gov.in/judis

W.P.No.11732 of 2021

D.KRISHNAKUMAR, J.

Jvm

W.P.No.11732 of 2021 and WMP.No.12491 of 2021

03.08.2022

https://www.mhc.tn.gov.in/judis

 
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