N.P.S.Pandian vs The Executive Engineer
2022 Latest Caselaw 13746 Mad

                                                                                  W.A.No.1313 of 2019

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 02.08.2022

                                                           CORAM

                                       THE HONOURABLE MR.JUSTICE T.RAJA
                                                     and
                                  THE HONOURABLE MR.JUSTICE K.KUMARESH BABU

                                               W.A.No.1313 of 2019 and
                                                C.M.P. No.8939 of 2019

                   N.P.S.Pandian                                        ... Appellant

                                                            vs

                   1.The Executive Engineer,
                     Operation and Maintenance,
                     Tamil Nadu Electricity Board,
                     Mohanur Road,
                     Namakkal 637 001.

                   2.The Chairman,
                     Tamil Nadu Electricity Board,
                     Chennai – 600 002.                                 ... Respondents
                   Prayer: Writ Appeal filed under clause 15 of the Letters Patent Act
                   against the order dated 13.06.2018 passed in W.P. No.43915 of 2006.
                                    For Appellant      :     Mr.P.K.Rajagopal

                                    For Respondents :        Mr.L.Jaivenkatesh,
                                                             TNEB

                                                       JUDGMENT

[Judgment of this Court was delivered by T.RAJA, J.]

Learned counsel appearing for the appellant has given a letter

dated 29.07.2022 to the registry seeking permission to withdraw this

appeal.

https://www.mhc.tn.gov.in/judis

W.A.No.1313 of 2019

T.RAJA,J.

AND K.KUMARESH BABU,J.

vga

In view of the said letter given by the learned counsel for the

appellant, this writ appeal stands dismissed as withdrawn.

Consequently, connected C.M.P. stands closed. No costs.

                                                                    [T.R.,J.]        [K.B.,J.]
                                                                          02.08.2022
                   vga


                   To

1.The Executive Engineer, Operation and Maintenance, Tamil Nadu Electricity Board, Mohanur Road, Namakkal 637 001.

2.The Chairman, Tamil Nadu Electricity Board, Chennai – 600 002.

W.A.No.1313 of 2019 and C.M.P. No.8939 of 2019

https://www.mhc.tn.gov.in/judis