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M.Selvi vs The Secretary
2022 Latest Caselaw 9272 Mad

Citation : 2022 Latest Caselaw 9272 Mad
Judgement Date : 29 April, 2022

Madras High Court
M.Selvi vs The Secretary on 29 April, 2022
                                                                  W.A(MD)Nos.221 to 226 of 2020


                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 29.04.2022

                                                     CORAM:

                                    THE HONOURABLE MR.JUSTICE PARESH UPADHYAY
                                                       and
                                     THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                       W.A(MD)Nos.221 to 226 of 2020
                         and C.M.P.(MD)Nos.1538, 1540, 1542, 1544, 1545 and 1547 of
                                                   2020


                     M.Selvi                       .. Appellant in W.A.(MD) No.221 of 2020

                     P.Kavitha                     .. Appellant in W.A.(MD) No.222 of 2020

                     R.Kohila Rani                 .. Appellant in W.A.(MD) No.223 of 2020

                     A.Azhaguchitra                .. Appellant in W.A.(MD) No.224 of 2020

                     S.Sekar                       .. Appellant in W.A.(MD) No.225 of 2020

                     S.Mekala                      .. Appellant in W.A.(MD) No.226 of 2020

                                                       Vs

                     1.The Secretary,
                       State Government of Tamil Nadu,
                       Department of School Education,
                       Secretariat, Fort St. George,
                       Chennai – 600 009.

                     2.The Director of School Education,
                       Directorate of School Education,
                       College Road, Chennai – 600 006.

                     3.The Chief Educational Officer,
                       O/o. The Chief Educational Officer,
                       Trichy,
                       Trichy District.


https://www.mhc.tn.gov.in/judis
                     1/4
                                                                       W.A(MD)Nos.221 to 226 of 2020


                     4.The District Educational Officer,
                       O/o. The District Educational Officer,
                       Musiri Educational District,
                       Musiri,
                       Trichy District.              .. Respondents in all the Writ Appeals


                                    Writ Appeals filed under Clause 15 of the Letters Patent

                     against the order dated 25.11.2019 made in W.P.(MD) Nos.20195,

                     20175, 20214, 20192, 20180 and 20212 of 2019.

                                  For Appellants     : Mr.S.Louis
                                                       (in all writ appeals)
                                  For Respondents    : Mr.S.R.A.Ramachandran,
                                                       Addl.Govt.Pleader
                                                       (in all writ appeals)


                                                    COMMON JUDGMENT

                                           [Delivered by PARESH UPADHYAY, J.]


                                    Learned advocate for the appellants seeks permission to

                     withdraw these writ appeals. Permission as prayed for is granted.



                                    2.       These writ appeals are dismissed as withdrawn.

                     No costs. Consequently, connected miscellaneous petitions would

                     not survive.



                                                                          (P.U., J)   (R.V., J)
                                                                               29.04.2022
                     Index          : No
                     pkn/2
https://www.mhc.tn.gov.in/judis
                     2/4
                                                                W.A(MD)Nos.221 to 226 of 2020




                     To

                     1.The Secretary,
                       State Government of Tamil Nadu,
                       Department of School Education,
                       Secretariat, Fort St. George,
                       Chennai – 600 009.

                     2.The Director of School Education,
                       Directorate of School Education,
                       College Road, Chennai – 600 006.

                     3.The Chief Educational Officer,
                       O/o. The Chief Educational Officer,
                       Trichy,
                       Trichy District.

                     4.The District Educational Officer,
                       O/o. The District Educational Officer,
                       Musiri Educational District,
                       Musiri,
                       Trichy District.




https://www.mhc.tn.gov.in/judis
                     3/4
                                         W.A(MD)Nos.221 to 226 of 2020



                                           PARESH UPADHYAY, J.

and R.VIJAYAKUMAR, J.

pkn

W.A(MD)Nos.221 to 226 of 2020

29.04.2022

https://www.mhc.tn.gov.in/judis

 
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