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G.Vasantha vs C.Vanitha Devi
2022 Latest Caselaw 8973 Mad

Citation : 2022 Latest Caselaw 8973 Mad
Judgement Date : 27 April, 2022

Madras High Court
G.Vasantha vs C.Vanitha Devi on 27 April, 2022
                                                                                    A.S. (MD) No. 45 of 2019



                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED : 27.04.2022

                                                           CORAM

                                  THE HONOURABLE MS. JUSTICE R.N.MANJULA

                                                   A.S. (MD) No. 45 of 2019

                     G.Vasantha                                               ... Appellant / Plaintiff

                                                           Vs.

                     S.R.Chandrasekaran (died)
                     1. C.Vanitha Devi
                     2. C.Haritha                                     ... Respondents / Defendants


                     PRAYER: Appeal Suit filed under Order 41 Rule 1 r/w Section 96 of the

                     Civil Procedure Code, 1908 against the judgment and decree passed in

                     O.S. No. 9 of 2011 dated 31.08.2018 on the file of the Additional District

                     and Sessions Court, Theni.



                                   For Appellant       :         Mr.N.Vallinayagam




                     _________
                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                 A.S. (MD) No. 45 of 2019




                                                      JUDGMENT

The learned counsel for the appellant submitted that the Appeal

Suit be permitted to be withdrawn and made an endorsement to that effect.

2. Hence, this Appeal Suit is dismissed as withdrawn. No costs.

27.04.2022

Index : Yes / No Speaking Order : Yes / No

vji

_________

https://www.mhc.tn.gov.in/judis A.S. (MD) No. 45 of 2019

To

1. The Additional District and Sessions Court, Theni.

2. The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

_________

https://www.mhc.tn.gov.in/judis A.S. (MD) No. 45 of 2019

R.N.MANJULA, J.

vji

A.S. (MD) No. 45 of 2019

27.04.2022

_________

https://www.mhc.tn.gov.in/judis

 
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