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P.S.Marivel vs The Commissioner
2022 Latest Caselaw 8962 Mad

Citation : 2022 Latest Caselaw 8962 Mad
Judgement Date : 27 April, 2022

Madras High Court
P.S.Marivel vs The Commissioner on 27 April, 2022
                                                                      SA.No.566/2019 & CMP.No.9449/2019




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 27.04.2022

                                                        CORAM:

                                    THE HONOURABLE MR.JUSTICE S.S.SUNDAR

                                        SA.No.566/2019 & CMP.No.9449/2019

                    1.P.S.Marivel
                    2.Mrs.Thamarai                                                     .. Appellants

                                                             Vs.

                    The Commissioner
                    Corporation of Chennai
                    Rippon Building
                    Chennai 600 003.                                                   .. Respondent

                    Prayer:- Second Appeal preferred under 100 of CPC against the judgment

                    and decree dated 03.08.2018 in AS.No.133/2018 on the file of the learned

                    XV Additional Judge, City Civil Court, Chennai, confirming the judgment

                    and decree dated 08.01.2018 passed in OS.No.1530/2013 on the file of the

                    learned XIV Assistant Judge, City Civil Court, Chennai.



                                      For Appellants     :         Mr.P.Terry Chella Raja


                                                       JUDGMENT

SA.No.566/2019 & CMP.No.9449/2019

(1) Learned counsel for the appellant seeks permission of this Court to

withdraw this Second Appeal and has also made an endorsement in

the appeal to that effect.

(2) Recording the submission and the endorsement of the learned

counsel for the appellant, this Second Appeal is dismissed as

withdrawn. No costs. Consequently, connected miscellaneous

petition is closed.

27.04.2022 AP Internet : Yes

To

1.The XV Additional Judge City Civil Court, Chennai.

2.The XIV Assistant Judge City Civil Court, Chennai.

3.The Section Officer VR Section, High Court Chennai.

S.S.SUNDAR, J.,

SA.No.566/2019 & CMP.No.9449/2019

AP

SA.No.566/2019 & CMP.No.9449/2019

27.04.2022

https://www.mhc.tn.gov.in/judis 3

 
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