Suresh vs The Commissioner
2022 Latest Caselaw 8828 Mad

                                                                     W.P(MD).No.22343 of 2017


                         BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                             DATED :26.04.2022

                                                  CORAM

                                  THE HONOURABLE MR.JUSTICE C.SARAVANAN

                                          W.P(MD).No.22343 of 2017

                Suresh                                                         ... Petitioner

                                                    Vs.

                1.The Commissioner,
                 Hindu Religious and Charitable Endowments Department,
                 No.119, Uthamar Gandhi Road,
                 Nungambakkam,
                 Chennai-34.

                2.The Joint Commissioner,
                 Hindu Religious and Charitable Endowments Department,
                 Thiruvanaikovil,
                 Trichy.

                3.The Executive Officer,
                 Arulmigu Nallandavar Vagaiyara Thirukovil,
                 Arulmigu Mouna Gurusamy Madam,
                 Manapparai Town,
                 Trichy District.

                4.Perananda Gurunathan
                5.Sundaresamoorthi                                           ...Respondents

                Prayer : Writ Petition filed under Article 226 of the Constitution of India,
                praying this Court to issue a Writ of Mandamus, directing the respondents 2
                and 3 to make necessary applications to the Special Tahsildar Town


               1/4
https://www.mhc.tn.gov.in/judis
                                                                        W.P(MD).No.22343 of 2017

                Settlement, Manapparai Unit, Trichy District to cancel the Patta in respect of
                Mouna Guruswamigal Madam Property comprised in Old Survey No.569/1
                Part, T.S.No.103, Block No.15 Ward No.D, Manapparai Town, Trichy District
                standing in the name of the respondents 4 and 5 by considering the
                petitioner's representation dated 06.11.2017 within the time stipulated by this
                court.


                                  For Petitioner   : Mr.M.Arunsrivastava
                                  For R1 & R2      : Mr.P.Subbaraj
                                                     Special Government Pleader
                                  For R3           : Mrs.S.Devasena
                                  For R4           : No Appearance
                                  For R5           : Mr.S.Vinayak

                                                      ORDER

Heard the learned counsel for the petitioner, the learned Special

Government Pleader for the respondents 1 and 2 and the learned counsel for

the respondents 3 and 4.

2. The learned counsel for the petitioner fairly submits that nothing

survives for further adjudication in this writ petition in the light of the

judgment and decree passed by the Sub Court, Trichy in O.S.No.500 of 2000

and in O.S.No.341 of 2007 vide judgment and decree, dated 28.06.2018.

https://www.mhc.tn.gov.in/judis W.P(MD).No.22343 of 2017

3. Recording the above submission, the writ petition stands dismissed. However,

liberty is given to the petitioner to work out alternate remedy in accordance with law. No

cost.

                                                                                         26.04.2022


                Index             : Yes / No
                Internet          : Yes/ No
                sn



                To

                1.The Commissioner,

Hindu Religious and Charitable Endowments Department, No.119, Uthamar Gandhi Road, Nungambakkam, Chennai-34.

2.The Joint Commissioner, Hindu Religious and Charitable Endowments Department, Thiruvanaikovil, Trichy.

3.The Executive Officer, Arulmigu Nallandavar Vagaiyara Thirukovil, Arulmigu Mouna Gurusamy Madam, Manapparai Town, Trichy District.

https://www.mhc.tn.gov.in/judis W.P(MD).No.22343 of 2017

C.SARAVANAN, J.

sn

W.P(MD).No.22343 of 2017

26.04.2022

https://www.mhc.tn.gov.in/judis