N.Karthekeyan vs N.Padmavathi
2022 Latest Caselaw 8704 Mad

                                                                                    A.S. (MD) No. 52 of 2015



                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED : 25.04.2022

                                                           CORAM

                                  THE HONOURABLE MS. JUSTICE R.N.MANJULA

                                                   A.S. (MD) No. 52 of 2015

                     N.Karthekeyan                          ... Appellant / Respondent / Defendant

                                                           Vs.

                     N.Padmavathi                           ... Respondent / Petitioner / Plaintiff


                     PRAYER: Appeal Suit filed under Order 41 Rule 1 r/w Section 96 of the

                     Civil Procedure Code, against the judgment and decree passed in

                     I.A. No. 353 of 2013 in O.S. No. 156 of 2008 dated 28.01.2014 on the file

                     of the III Additional District Court, Trichirappalli.



                                   For Appellant       :         Mr.R.Baskaran


                                   For Respondent      :         Mr.K.Govindarajan




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                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                 A.S. (MD) No. 52 of 2015




                                                      JUDGMENT

The learned counsel for the appellant submitted that the Appeal

Suit be permitted to be withdrawn and made an endorsement to that effect.

2. Hence, this Appeal Suit is dismissed as withdrawn. No costs.

25.04.2022 Index : Yes / No Speaking Order : Yes / No

vji

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https://www.mhc.tn.gov.in/judis A.S. (MD) No. 52 of 2015

To

1. The III Additional District Court, Trichirappalli.

2. The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

R.N.MANJULA, J.

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https://www.mhc.tn.gov.in/judis A.S. (MD) No. 52 of 2015

vji

A.S. (MD) No. 52 of 2015

25.04.2022

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https://www.mhc.tn.gov.in/judis