Jeyakarna vs The State Represented By
2022 Latest Caselaw 8697 Mad

                                                             1

                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED: 25.04.2022

                                                         CORAM:

                                  THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN

                                               Crl.O.P.(MD) No.7625 of 2022
                                                            and
                                               Crl.M.P(MD) No.5196 of 2022

                     Jeyakarna                                                      ...Petitioner


                                                                 Vs.

                     1. The State Represented by
                        The Inspector of Police,
                        Gandhi Market Police Station,
                        Trichy City.
                        (Crime No.61 of 2022)

                     2. Sugumaran
                        Inspector of Police,
                        Gandhi Market Police Station,
                        Trichy City.                                               ...Respondents


                     PRAYER: Criminal Original Petition filed under Section 482 Cr.P.C. praying to
                     call for the records pertaining to the FIR in Crime No.61 of 2022 on the file of
                     the Respondent Police and quash the same/Accused 32 herein as against this
                     Petitioner concerned.


                                    For Petitioner      : Mr.B.Jameel Arasu

                                    For Respondents     : Mr.R.M.Anbunithi
                                    No.1 & 2              Additional Public Prosecutor




https://www.mhc.tn.gov.in/judis
                                                                 2



                                                              ORDER

This Criminal Original Petition has been filed to quash the proceedings

in Crime No.61 of 2022 on the file of the respondent police.

2.The learned counsel appearing for the petitioner would submit that

the facts of the case are exactly similar to the case covered in the decision

reported in 2018 2 LW (Crl) 606 [Jeevanandham and others vs. The

Inspector of Police Velayuthampalayam Police Station, Karur

District] dated 20.09.2018 and in the case of Sri Raja vs Inspector of

Police, Sivakasi Town Police Station Virudhunagar District and other

in batch of cases in Crl.O.P(MD) No.7922 of 2019 dated 30.08.2019

3. The learned Additional Public Prosecutor appearing for the

respondent would submit that the facts of the case are similar to the facts

covered under the Judgment referred above.

4. Heard the learned counsel appearing for the petitioner and the

learned Additional Public Prosecutor appearing for the respondent.

5. Perused the materials on record

https://www.mhc.tn.gov.in/judis

6. The facts of this case is similar to the facts covered by the Judgment

of this Court reported in 2018 2 LW (Crl) 606 [Jeevanandham and

others vs. The Inspector of Police Velayuthampalayam Police

Station, Karur District] dated 20.09.2018 and in case of Sri Raja vs

Inspector of Police, Sivakasi Town Police Station Virudhunagar

District and other in batch of cases in Crl.O.P(MD) No.7922 of 2019

dated 30.08.2019. Accordingly, the proceedings in Crime No.61 of 2022

on the file of the respondent police is hereby quashed insofar as the petitioner

alone and the Criminal Original Petition is allowed. Consequently, connected

miscellaneous petition is closed.

25.04.2022

Internet:Yes Index:Yes/No Speaking/Non speaking order btr

https://www.mhc.tn.gov.in/judis

To

1. The Inspector of Police, Gandhi Market Police Station, Trichy City.

2. The Inspector of Police, Gandhi Market Police Station, Trichy City.

3. The Additional Public Prosecutor, Madurai Bench of Madras High Court.

https://www.mhc.tn.gov.in/judis

G.K.ILANTHIRAIYAN.J.,

btr

Crl.O.P.(MD) No.7625 of 2022 and Crl.M.P(MD) No.5196 of 2022

25.04.2022

https://www.mhc.tn.gov.in/judis