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Mrs.K.Shanthi vs The State Of Tamil Nadu
2022 Latest Caselaw 8679 Mad

Citation : 2022 Latest Caselaw 8679 Mad
Judgement Date : 25 April, 2022

Madras High Court
Mrs.K.Shanthi vs The State Of Tamil Nadu on 25 April, 2022
                                                                               W.P. No.2883 of 2008

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 25.04.2022

                                                      CORAM

                            THE HONOURABLE MR.JUSTICE MOHAMMED SHAFFIQ

                                              W.P. No.2883 of 2008
                                          and M.P. Nos.1, 2 and 3 of 2008

                     Mrs.K.Shanthi
                     No.15-B, Jakkammal Street,
                     Chinamya Nagar,
                     Chennai-93.                                     ... Petitioner

                                                          Vs.

                     1.The State of Tamil Nadu,
                       Rep. by the Secretary to Government,
                       Social Welfare Department,
                       Fort St.George, Chennai-9.

                     2.Mr.N.S.Palaniappan,
                       The Secretary to Government,
                       Social Welfare Department,
                       Fort St.George, Chennai-9.

                     3.The Director,
                       Department of Social Welfare and
                        Nutritious Meal Programme.

                     4.Mr.K.N.Manivasagam,
                       The Director,
                       Department of Social Welfare and
                        Nutritious Meal Programme, Chepauk, Chennai.

                     1/1

https://www.mhc.tn.gov.in/judis
                                                                                      W.P. No.2883 of 2008

                     5.Rathinam
                     6.Tmt.Vijayarani
                     7.Tmt.P.Muthunayagam
                     8.Tmt.Bindu
                     9.Tmt.Ilavarasi
                     10.Tmt.Bhuvaneswari
                     11.Tmt.Rajeswari
                     12.Tmt.Amirtha Gouri
                     13.Selvi.A.T.Baby Geethanjali
                     14.Tmt.Kamaleshwari
                     15.Tmt.A.Chandra Devi                                   ... Respondents

                     PRAYER: Writ Petition filed under Article 226 of the Constitution of
                     India, praying to issue a Writ of Certiorarified Mandamus calling for the
                     records of the 1st respondent relating to the proceedings in G.O.3(D)No.1
                     Social Welfare & Nutritious Meal Programme Department dated 02.01.2008
                     and quash the same and consequently to direct the respondents to appoint
                     the petitioner with effect from the date of the above G.O. with all monetary
                     and service benefits.

                                              For Petitioner     : Mr.V.Sithannan

                                              For Respondents : Mr.P.Anand Kumar
                                              1 to 3            Government Advocate


                                                               ORDER

The learned counsel for the petitioner and the respondents in unison

submitted that the issue is covered by the judgment of this Court in

W.P.No.3865 of 2008 dated 01.04.2022 and modified vide order dated

12.04.2022.

https://www.mhc.tn.gov.in/judis W.P. No.2883 of 2008

2. In view of the same, the present writ petition is disposed of in

terms of the decision in W.P.No.3865 of 2008. No costs. Consequently, the

connected miscellaneous petitions are closed.

25.04.2022

Speaking (or) Non Speaking Order Index : Yes/ No mka

To:

1.The Secretary to Government, Social Welfare Department, Fort St.George, Chennai-9.

2.Mr.N.S.Palaniappan, The Secretary to Government, Social Welfare Department, Fort St.George, Chennai-9.

3.The Director, Department of Social Welfare and Nutritious Meal Programme.

4.Mr.K.N.Manivasagam, The Director, Department of Social Welfare and Nutritious Meal Programme, Chepauk, Chennai.

https://www.mhc.tn.gov.in/judis W.P. No.2883 of 2008

MOHAMMED SHAFFIQ, J.

mka

W.P. No.2883 of 2008 and M.P.Nos.1, 2 and 3 of 2008 (2/2)

25.04.2022

https://www.mhc.tn.gov.in/judis

 
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