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K.Murugan vs Dheeraj Kumar
2022 Latest Caselaw 8322 Mad

Citation : 2022 Latest Caselaw 8322 Mad
Judgement Date : 20 April, 2022

Madras High Court
K.Murugan vs Dheeraj Kumar on 20 April, 2022
                                                            Cont.P.(MD) Nos.1213, 1214, 1215, 1216,
                                                            1217, 1218, 1219, 1220, 1221, 1222 &
                                                                          1258 of 2020


                         BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                           DATED : 20.04.2022

                                                   CORAM:

                             THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM


              Cont.P.(MD) Nos.1213, 1214, 1215, 1216, 1217, 1218, 1219, 1220, 1221,
                                      1222 & 1258 of 2020
                                                in
                 W.P.(MD) Nos.16201, 16272, 16252, 16255, 16273, 16289, 16278,
                        16281, 16285, 16259 & 16275 of 2019 respectively


              Cont.P.(MD) Nos.1213 of 2020:

              K.Murugan                                                        ... Petitioner
                                                    -vs-

              1.Dheeraj Kumar
                State of Tamilnadu
                School Education Department
                Fort St.George, Chennai-09

              2.Kannappan
                Director (Vocational) of
                 School Education
                College Road, Chennai-06

              3.S.Raghavan
                The District Educational Officer
                O/o.District Educational Office
                Theni District                                                 ... Respondents

              PRAYER: Contempt Petition is filed under Section 11 of the Contempt of

              Courts Act praying to punish the respondent for the willful disobedience of the

              order, dated 05.11.2019, passed by this Court in W.P.(MD) No.16201 of 2019.

                ____________
                Page 1 of 4
https://www.mhc.tn.gov.in/judis
                                                              Cont.P.(MD) Nos.1213, 1214, 1215, 1216,
                                                              1217, 1218, 1219, 1220, 1221, 1222 &
                                                                            1258 of 2020


                           For Petitioner     : Mr.R.Saravanan

                           For Respondents    : Mr.G.V.Vairam Santhosh
                                                Additional Government Pleader


                                            COMMON          ORDER


                              The learned Additional Government Pleader appearing for the

              respondents made a submission that challenging the Judgments passed by

              the Honourable Division Bench in the writ appeals preferred against the

              orders and directions issued in the writ petitions, the respondents have filed

              Rev.Aplc.(MD) Nos.82 of 2021 etc. batch, which are still pending.



                               2. In view of the above, the contempt petitions are closed with

              liberty to the petitioners, as and when the review applications are disposed of,

              to file a fresh contempt petition if their grievance still exists.



                                                                       20.04.2022
              Index : Yes / No
              Internet : Yes / No

              krk




                ____________
                Page 2 of 4
https://www.mhc.tn.gov.in/judis
                                                    Cont.P.(MD) Nos.1213, 1214, 1215, 1216,
                                                    1217, 1218, 1219, 1220, 1221, 1222 &
                                                                  1258 of 2020



              To:
              1.Mr.Dheeraj Kumar,
                State of Tamilnadu,
                School Education Department,
                Fort St.George, Chennai-09.

              2.Kannappan,
                Director (Vocational) of
                 School Education,
                College Road,
                Chennai-06.

              3.S.Raghavan,
                The District Educational Officer,
                O/o.District Educational Office,
                Theni District.




                ____________
                Page 3 of 4
https://www.mhc.tn.gov.in/judis
                                       Cont.P.(MD) Nos.1213, 1214, 1215, 1216,
                                       1217, 1218, 1219, 1220, 1221, 1222 &
                                                     1258 of 2020


                                                  S.M.SUBRAMANIAM, J.

krk

Cont.P.(MD) Nos.1213, 1214, 1215, 1216, 1217, 1218, 1219, 1220, 1221, 1222 & 1258 of 2020 in W.P.(MD) Nos.16201, 16272, 16252, 16255, 16273, 16289, 16278, 16281, 16285, 16259 & 16275 of 2019 respectively

20.04.2022

____________

https://www.mhc.tn.gov.in/judis

 
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