Valarmathi vs Meenakshi
2022 Latest Caselaw 7460 Mad

                                                                              S.A.(MD)No.81 of 2013



                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 08.04.2022

                                                    CORAM:

                                  THE HON'BLE MR.JUSTICE G.R.SWAMINATHAN

                                             S.A.(MD) No.81 of 2013
                                                      and
                                             M.P.(MD) No.1 of 2013

                     1.Valarmathi
                     2.R.Selvarani                              .. Appellants/Appellants/
                                                                   Plaintiffs
                                                       -vs-

                     1.Meenakshi
                     2.Senthilkumar (Died)                      .. Respondents/Respondents/
                                                                   Defendants
                     3.K.Ramasamy
                     [R3 – Suo motu impleaded vide Court order dated
                     20.09.2021 made in S.A.(MD) No.81 of 2013]
                     4.Sumathi
                     5.S.Hariprasath
                     6.Minor S.Sai Prasath                      ..Respondents
                     [R6 – Minor is represented by his mother/natural
                     guardian Sumathi, 4th respondent]
                     [RR4 to 6 – Brought on record as LRs of deceased 2nd
                     respondent vide Court order dated 20.09.2021 made in
                     C.M.P.(MD) No.6237 of 2021 in S.A.(MD) No.81 of 2013]

                     Prayer :- Second Appeal filed under Section 100 of Civil Procedure Code
                     to set aside the judgment and decree dated 16.04.2012 in A.S.No.14 of
                     2011 on the file of the Court of the District Judge, Karur confirming the

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https://www.mhc.tn.gov.in/judis
                                                                                     S.A.(MD)No.81 of 2013



                     judgment and decree dated 18.04.2011 in O.S.No.194 of 2009 on the file
                     of the Court of the Additional Subordinate Judge, Karur.


                                        For Appellants     :      Mr.T.C.S.Thillainayagam

                                        For R1             :      No appearance

                                        Respondent-2       :      Died

                                        For R3             :      Mr.P.Venkatesan

                                        For RR4 & 5        :      Mr.S.Gokulraj

                                        Respondent-6       :      Minor - Represented by R4

                                                               ******

                                                         JUDGMENT

This Second Appeal has been listed today under the caption 'for

withdrawal' on the basis of the letter dated 28.03.2022 given by the

learned counsel for the appellants before the Registry.

2.Today, the learned counsel for the appellants seeks permission of

this Court to withdraw the second appeal and has also made an

endorsement to that effect.

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https://www.mhc.tn.gov.in/judis S.A.(MD)No.81 of 2013

3.Recording the letter dated 28.03.2022 and the endorsement

made, this Second Appeal is dismissed as withdrawn. No costs.

Consequently, connected miscellaneous petition is closed.

08.04.2022 Internet : Yes/No Index : Yes/No

Note:-

In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the Advocate / litigant concerned.

abr

To

1.The District Judge, Karur.

2.The Additional Subordinate Judge, Karur.

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https://www.mhc.tn.gov.in/judis S.A.(MD)No.81 of 2013

G.R.SWAMINATHAN, J.

abr

S.A.(MD) No.81 of 2013

08.04.2022

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https://www.mhc.tn.gov.in/judis