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R.Ramasubramanian vs S.Janakiraman
2022 Latest Caselaw 7353 Mad

Citation : 2022 Latest Caselaw 7353 Mad
Judgement Date : 7 April, 2022

Madras High Court
R.Ramasubramanian vs S.Janakiraman on 7 April, 2022
                                                                                A.S(MD)No.76 of 2017


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   Dated: 07.04.2022

                                                       CORAM

                                  THE HONOURABLE MS. JUSTICE R.N.MANJULA


                                               A.S(MD).No.76 of 2017

                     R.Ramasubramanian                           ... Appellant/1st Defendant

                                                          Vs.

                     1.S.Janakiraman

                     2.S.Kannan                              ... Respondents 1 & 2/Plaintiffs

                     3. Thilagam                             ... 3rd Respondent /2nd Defendant

                     Prayer : This Appeal Suit is filed under Section 96 of the Civil
                     Procedure Code against the judgment and decree dated 17.03.2017 made
                     in O.S.No.145 of 2010 on the file of the court of Additional District
                     Court (Fast Track Court) of Tenkasi.


                                   For Appellant     : No appearance
                                   For R2           : Mr.F.X.Eugene
                                   For R3           : No appearance




                     1/3

https://www.mhc.tn.gov.in/judis
                                                                               A.S(MD)No.76 of 2017




                                                 JUDGMENT

The matter is posted under the caption 'for orders'. Today when the

matter is called, there is no representation for the appellant. Hence, this

appeal suit is dismissed for default. No costs.




                                                                                     07.04.2022
                     Index        : Yes/No
                     Internet     : Yes/No
                     CM

                     To,

1.The Additional District Court (Fast Track Court), Tenkasi.

2.The Section Office, VR Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis A.S(MD)No.76 of 2017

R.N.MANJULA, J.

CM

A.S(MD).No.76 of 2017

07.04.2022

https://www.mhc.tn.gov.in/judis

 
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