Manoj Kumar B.Jain vs S.Kushal Raj
2022 Latest Caselaw 7266 Mad

                                                                                  O.S.A.No.77 of 2022

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 06.04.2022

                                                      CORAM :

                                   THE HON'BLE MR. JUSTICE M.DURAISWAMY
                                                    AND
                                  THE HON'BLE MRS.JUSTICE T.V.THAMILSELVI

                                                O.S.A.No.77 of 2022
                                             and C.M.P.No.5763 of 2022

                   Manoj Kumar B.Jain                                         .. Appellant
                                                          Vs.

                   1.S.Kushal Raj
                   2.Jitendra Kumar B.Jain                                    .. Respondents


                             Appeals filed under Clause 15 of the Letters Patent read with Order
                   XXXVI Rule 1 of the Original Side Rules against the fair order and decree
                   dated 09.12.2021 in O.A.No.516 of 2021 in C.S.No.261 of 2021.
                             For Appellant        : Mr.R.Sivaraman
                                                   JUDGMENT

(JUDGMENT WAS MADE BY M.DURAISWAMY, J.)

The learned counsel appearing for the appellant seeks the permission

of this Court to withdraw the appeal and has also made an endorsement to

that effect.

Page 1/3 https://www.mhc.tn.gov.in/judis O.S.A.No.77 of 2022

2.In view of the same, the Original Side Appeal is dismissed as

withdrawn. No costs. Consequently, the connected miscellaneous petition is

closed.

                   Index          : Yes/No                     [M.D., J.] [T.V.T.S., J.]
                   va                                                  06.04.2022




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https://www.mhc.tn.gov.in/judis O.S.A.No.77 of 2022

M.DURAISWAMY, J.

and T.V.THAMILSELVI, J.

va

O.S.A.No.77 of 2022 and C.M.P.No.5763 of 2022

06.04.2022

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