R.Usharani vs N.Rathinam
2022 Latest Caselaw 7126 Mad

                                                                               C.M.A.No.349 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 05.04.2022

                                                      CORAM
                                       THE HON'BLE Ms.JUSTICE P.T.ASHA

                                                C.M.A.No.349 of 2022


                     1.R.Usharani
                     2.Minor Monishwaran
                       N.Venus (Died)
                     3.V.Subbammal                                         ... Appellants

                                                       Vs
                     1.N.Rathinam
                     2.The Chief Manager,
                       Oriental Insurance Company Ltd.,
                       Third Party Claim Hub,
                       New No.216, Old No.115,
                       Prakasam Salai, Broadway,
                       Chennai - 600 108.                                  ... Respondents


                     PRAYER : Civil Miscellaneous Appeal has been filed under Section
                     173 of the Motor Vehicles Act against the Judgment and Decree in
                     M.C.O.P.No.2661 of 2016 dated 07.09.2021 on the file of the Motor
                     Accident Claims Tribunal/ Special Sub Judge at Cuddalore.


                                     For Appellants         : Ms.Ramya V.Rao



                     1/3

https://www.mhc.tn.gov.in/judis
                                                                                  C.M.A.No.349 of 2022

                                                      JUDGMENT

Learned counsel appearing for the Appellants seeks permission of

this Court to withdraw the Appeal and has also made an endorsement to

that effect.

2. In view of the submission made by the learned counsel

appearing for the Appellants and the endorsement so made, this Civil

Miscellaneous Appeal is dismissed as withdrawn. No costs.

                                                                                        05.04.2022
                     Index                   : Yes/No
                     Speaking Order          : Yes / No
                     ab




                     To

1. The Motor Accident Claims Tribunal, Special Subordinate Court, Cuddalore.

2.The Section Officer, V.R.Section, High Court, Madras.

https://www.mhc.tn.gov.in/judis C.M.A.No.349 of 2022

P.T.ASHA, J.,

ab

C.M.A.No.349 of 2022

05.04.2022

https://www.mhc.tn.gov.in/judis