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Kulandhaisamy vs Lourduraj
2021 Latest Caselaw 20164 Mad

Citation : 2021 Latest Caselaw 20164 Mad
Judgement Date : 30 September, 2021

Madras High Court
Kulandhaisamy vs Lourduraj on 30 September, 2021
                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 Dated         :     30.09.2021

                                                             CORAM

                                     THE HONOURABLE Ms. JUSTICE P.T. ASHA

                                                   A.S.No.29 of 2015
                                                          &
                                                   M.P.No.1 of 2015


                     1.Kulandhaisamy

                     2.Maria Antony

                     3.Arul Paul Raj                                              ...Appellants

                                                              Vs.
                     Lourduraj                                                    ...Respondent

                     Prayer: Appeal Suit filed under Section 96 of the Code of Civil
                     Procedure against the Judgment and Decree passed in O.S.No.39 of
                     2013 dated 17.07.2014 on the file of the II Additional District and
                     Sessions Judge, Thiruppur.


                                      For Appellants     :     Mr.V.Manohar

                                      For Respondent :         Mr.P.Valliappan




                     1/2

https://www.mhc.tn.gov.in/judis/
                                                                               P.T. ASHA, J,

                                                                                           kan

                                                    JUDGMENT

A memo dated 30.09.2021 has been filed by the learned counsel

for the appellants stating that the parties have settled the matter out of

the Court and that they are not willing to pursue the case. Hence the

First Appeal is dismissed as not pressed. Consequently, connected

Miscellaneous Petition is also closed. No costs.

                                                                                   30.09.2021

                     Index          : Yes/No
                     Internet       : Yes/No
                     kan

                     To

The II Additional District and Sessions Judge, Thiruppur.

https://www.mhc.tn.gov.in/judis/

 
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