M/S.Sri Adinath Traders vs The Union Of India
2021 Latest Caselaw 19571 Mad

                                                                         WP No.44233 of 2016

                               IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 23-09-2021

                                                        CORAM

                            THE HONOURABLE MR. JUSTICE S.M.SUBRAMANIAM

                                            WP No.44233 of 2016
                                                     And
                                     WMP Nos.38074, 38075 and 38076 of 2016


                      M/s.Sri Adinath Traders,
                      Old No.124/5, Audiappa Naicken Street,
                      Sowcarpet, Chennai-600 079,
                      Represented by its Proprietor,
                      Sri Kailash Kumar.                          ..   Petitioner

                                                         vs.


                      1.The Union of India,
                        Represented by Secretary to Government,
                        Ministry of Commerce and Industry,
                        Department of Commerce,
                        New Delhi – 110 001.

                      2.The Union of India,
                        Represented by the Secretary,
                        Department of Revenue,
                        Ministry of Finance,
                        Government of India,
                        North Block,
                        New Delhi – 110 001.


                      1/4


http://www.judis.nic.in
                                                                                WP No.44233 of 2016

                      3.The Director,
                        Directorate General of Foreign Trade (DGFT),
                        Udyog Bhawan,
                        H-Wing, Gate No.02,
                        Maulana Azad Road,
                        New Delhi – 110 011.

                      4.The Narcotics Commissioner,
                        Central Bureau of Narcotics,
                        19, The Mail, Morar,
                        Gwalior – 474 006.                         ..         Respondents

                                Writ Petition is filed under Article 226 of the Constitution of
                      India, praying for the issuance of a Writ of Certiorari, calling for the records
                      and quash the same of the first respondent leading to issuance of
                      Notification No.17/2015-20 dated 29.07.2016, as the same is ultravires the
                      Foreign Trade (Development and Regulation) Act, 1992 and the judgment of
                      this Court in WP No.5019 of 2016 dated 05.04.2016.
                                For Petitioner                  : Mr.B.Satish Sundar

                                For Respondents                 : No Appearance

                                                        ORDER

The learned counsel, appearing on behalf of the petitioner through

Video Conferencing Mode, made a submission that he has chosen to

withdraw the present writ petition.

http://www.judis.nic.in WP No.44233 of 2016

2. Recording the abovesaid submission of the leaned counsel for

the petitioner, the writ petition stands dismissed as withdrawn. However,

there shall be no order as to costs. Consequently, connected miscellaneous

petitions are also dismissed.

23-09-2021 Index : Yes/No.

Internet : Yes/No.

Speaking Order/Non-Speaking Order. Svn

To

1.The Secretary to Government, Union of India, Ministry of Commerce and Industry, Department of Commerce, New Delhi – 110 001.

2.The Secretary, Union of India, Department of Revenue, Ministry of Finance, Government of India, North Block, New Delhi – 110 001.

3.The Director, Directorate General of Foreign Trade (DGFT), Udyog Bhawan, H-Wing, Gate No.02, Maulana Azad Road, New Delhi – 110 011.

http://www.judis.nic.in WP No.44233 of 2016

S.M.SUBRAMANIAM, J.

Svn

4.The Narcotics Commissioner, Central Bureau of Narcotics, 19, The Mail, Morar, Gwalior – 474 006.

WP 44233 of

23-09-2021

http://www.judis.nic.in