P.Sugumar vs P.Yuvarani
2021 Latest Caselaw 22747 Mad

                                                                                     CMA.No.1027 of 2020
                                                                                  and CMP.No.6487 of 2020

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                  DATED: 19.11.2021
                                                       CORAM:
                                  THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                                 CMA.No.1027 of 2020
                                                        and
                                                 CMP.No.6487 of 2020

                     P.Sugumar                                                             ..Appellant

                                                            Vs.

                     P.Yuvarani                                                          ..Respondent

                     Prayer: Civil Miscellaneous Appeal filed under Section 19 of the Family
                     Court Act, against the order and decreetal order dated 07.09.2019 passed in
                     I.A.No.32 of 2019 in HMOP.No.97 of 2018 on the file of the Family Court,
                     Chengalpattu.


                                           For Appellant          : Mr.M.Gnanasekar
                                           For Respondent         : Mr.Anburaja


                                                  JUDGMENT

Mr.M.Gnanasekar, learned counsel appearing for the appellant

would submit that the appellant is not interested in prosecuting the appeal.

https://www.mhc.tn.gov.in/judis CMA.No.1027 of 2020 and CMP.No.6487 of 2020

R.SUBRAMANIAN, J.

KKN

2.Recording the said statement of the learned counsel, this civil

miscellaneous appeal is dismissed as withdrawn. No costs. Consequently,

connected miscellaneous petition is closed.

19.11.2021

kkn

Index:No Internet:Yes Non-speaking order

To:

The Family Court, Chengalpattu.

CMA.No.1027 of 2020 and CMP.No.6487 of 2020

https://www.mhc.tn.gov.in/judis