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S.Dhana Singh vs State By
2021 Latest Caselaw 22654 Mad

Citation : 2021 Latest Caselaw 22654 Mad
Judgement Date : 18 November, 2021

Madras High Court
S.Dhana Singh vs State By on 18 November, 2021
                                                                         Crl.A.Nos.377 & 378 of 2013


                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 18.11.2021

                                                    CORAM:

                                  THE HON'BLE MR.JUSTICE V. BHARATHIDASAN

                                           Crl.A.Nos.377 & 378 of 2013
                                                       and
                                                M.P. No. 1 of 2013

                     S.Dhana singh,
                     S/o.K.Sivalinga Nadar                            ... Appellant in
                                                                          Crl.A.No.377/2013

                     A.V.Shanmuga Sundaram,
                     S/o.A.S.Vinayagam                                ... Appellant in
                                                                          Crl.A.No.378/2013

                                                     Versus
                     State by
                     Deputy Superintendent of
                         Police, CBI/ACB,
                     Chennai.
                     RC No.54/A/96/ACB/Chennai                        ... Respondent
                                                                             in both Crl.A.s

                     COMMON PRAYER : Criminal Appeal filed under Section 374 (2) of
                     the Code of Criminal Procedure, to set aside the judgment passed by the
                     learned Principal Special Judge for CBI Cases in C.C.No.33 of 1998 on
                     22.05.2013.


                     Page No.1 of 4


https://www.mhc.tn.gov.in/judis
                                                                               Crl.A.Nos.377 & 378 of 2013




                                       For Appellant           :     Mr.Swami Subramaniam
                                       in Crl.A.No.377/2013           for Mr.D.Sadhasivam


                                       For Appellant           :     Mr.Swami Subramaniam
                                       in Crl.A.No.378/2013           for Mr.C.S.S.Pillai


                                       For Respondent          :     Mr.K.Srinivasan,
                                       in both Crl.A.s               Special Public Prosecutor



                                                    COMMON ORDER

                                    (This case has been heard through video conference)



                                  This Criminal Appeal has been filed challenging the conviction

                     and sentence passed in C.C.No.33 of 1998 dated 22.05.2013 on the file

                     of learned Principal Special Judge for CBI Cases.



                                  2. Today, when the matter taken up for hearing, learned counsel

                     appearing for the Appellant submitted that pending appeal, both

                     appellants were died. Mr. K.Srinivasan, learned Special Public

                     Prosecutor, on verification, confirmed that both the appellants were died.

                     Page No.2 of 4


https://www.mhc.tn.gov.in/judis
                                                                               Crl.A.Nos.377 & 378 of 2013




                                  3. Considering the above submissions, these Criminal Appeals are

                     dismissed as abated. Consequently, connected Miscellaneous Petition is

                     closed.




                                                                                      18.11.2021
                     Index: Yes/No
                     Internet: Yes/No
                     rpp

                     To

                     1.Deputy Superintendent of
                        Police, CBI/ACB,
                       Chennai.


                     2. The Public Prosecutor,
                        High Court, Madras.




                     Page No.3 of 4


https://www.mhc.tn.gov.in/judis
                                                Crl.A.Nos.377 & 378 of 2013




                                         V. BHARATHIDASAN, J.

rpp

CRL.A.Nos.377 & 378 of 2013

18.11.2021

https://www.mhc.tn.gov.in/judis

 
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