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M/S.Secure Energy Services Inc vs M/S.Ennor Muds And Chemicals
2021 Latest Caselaw 22155 Mad

Citation : 2021 Latest Caselaw 22155 Mad
Judgement Date : 10 November, 2021

Madras High Court
M/S.Secure Energy Services Inc vs M/S.Ennor Muds And Chemicals on 10 November, 2021
                                                         OSA No.145 of 2021

              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                          DATED:      10.11.2021

                                 CORAM :

             THE HON'BLE MR.SANJIB BANERJEE, CHIEF JUSTICE
                                    AND
               THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU
                          OSA No.145 of 2021
                        and CMP No.6579 of 2021

M/s.Secure Energy Services Inc.
(formerly known as M/s.Alliance Energy
  Services Ltd.), Rep. by its President
and CEO, Mr.Rene Amirault,
Bow Valley Square 2, 1900, 205,
5th Avenue SW, Calgary, AB T2P2V7.                 ...   Appellant

        Vs

1. M/s.Ennor Muds and Chemicals,
   Rep. by its Proprietor, Mr.N.Rajagopal,
   Having its registered office at
   No.A-12, Anna Nagar (East),
   Chennai 600 102.

2. M/s.Alliance Energy Service Limited,
   Registered Office at 3000, 700
   9th Avenue SW, Calgary, AB T2P3V4,
   Alberta, Canada.                                ...   Respondents


      Appeal filed under Order XXXVI Rule 9 of O.S. Rules read with
Clause 15 of the Letters Patent against the Fair and Decretal order
dated 26.02.2021 in Application No.8146 of 2018 in C.S.No.466 of
2013 on the file of original side of this court.


__________
Page 1 of 3
                                                        OSA No.145 of 2021



         For the Appellant     :     Mr.Thriyambak J.Kannan

                                   *****

                             JUDGMENT

(Delivered by the Hon'ble Chief Justice)

Since the appellant does not wish to pursue the appeal, OSA

No.145 of 2021 is dismissed as not pressed with liberty to the

appellant to pursue remedies other than an appeal.

CMP No.6579 of 2021 is closed. There will be no order as to

costs.

(S.B., CJ.) (P.D.A., J.) 10.11.2021

Index : no sra

To

The Sub Assistant Registrar, Original Side, Madras High Court, Chennai.

__________

OSA No.145 of 2021

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

(sra)

OSA No.145 of 2021

10.11.2021

__________

 
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