Amirtharajan vs A. Saroja
2021 Latest Caselaw 21966 Mad

                                                                                        A.S.No.374 of 2008



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED : 02.11.2021

                                                           CORAM:

                                   THE HONOURABLE MR.JUSTICE A.A.NAKKIRAN
                                                   A.S.No.374 of 2008

                 Amirtharajan                                                       ... Appellant
                                                            -vs-

                 1. A. Saroja
                 2.The District Collector,
                   Salem District,
                   Salem - 1.                                                     ... Respondents

                 PRAYER: First Appeal is filed under Section 96 r/w Order XLI Rule 1 of the

                 Code of Civil Procedure, to set aside the Judgment and Decree passed in

                 O.S.No.6 of 2004 dated 18.08.2007 on the file of the Family Court, Salem.


                                           For Appellant    : No appearance

                                            For Respondents: No appearance

                                                      JUDGMENT

[The case was heard through video conferencing]

When this appeal came up for hearing on 01.11.2021, the learned

counsel appearing for the appellant has reported “no instructions” from the

appellant and hence, the Registry was directed to print the name of the

https://www.mhc.tn.gov.in/judis/ A.S.No.374 of 2008

appellant in the cause-list and post this matter today under the caption, “for

dismissal” and accordingly, it is listed today.

2. Even today i.e., on 02.11.2021, inspite of the name of the appellant

being printed in the cause-list, there is no representation for the appellant.

Hence, this appeal is dismissed for non-prosecution.

                                                                                   02.11.2021


                 Internet : Yes / No
                 Index    : Yes / No
                 gv


                 To:

                 1.The Family Court, Salem.

                 2. The Section Officer,
                    VR Section,
                    High Court, Madras

https://www.mhc.tn.gov.in/judis/ A.S.No.374 of 2008

A.A.NAKKIRAN, J.

gv

A.S.No.374 of 2008

02.11.2021

https://www.mhc.tn.gov.in/judis/