The Special Deputy Collector ... vs R.Kalaiselvi
2021 Latest Caselaw 6081 Mad

                                                                               W.A.No.1652 of 2018



                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 08.03.2021

                                                         CORAM :

                                   THE HON'BLE MR.SANJIB BANERJEE, CHIEF JUSTICE
                                                              AND
                               THE HON'BLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY
                                                    W.A.No.1652 of 2018


                     1.The Special Deputy Collector (Stamps)
                     Office of the District Collector,
                     Vellore District

                     2.The Sub Registrar,
                     Office of the Sub-Registrar,
                     Wallajah Nagar,
                     Vellore District                               ...   Appellants

                                                        Vs.

                     R.Kalaiselvi                                   ...   Respondent


                     Prayer: Appeal filed under Clause 15 of the Letters Patent against the

                     order dated 11.02.2016 passed in W.P.No.5107 of 2016.



                               For Appellants   :       Mr.T.M.Pappiah,
                                                        Special Govt. Pleader (Registration)


                                                        JUDGMENT

__________

https://www.mhc.tn.gov.in/judis/ W.A.No.1652 of 2018

(Delivered by the Hon'ble Chief Justice)

It is submitted on behalf of the appellants that the writ

petitioner - respondent has paid the entire amount of stamp duty

and the appellants have no further claim.

2. Accordingly, W.A.No.1652 of 2018 is disposed of without

any further order. There will be no order as to costs. Consequently,

C.M.P.No.13340 of 2018 is closed.

(S.B., CJ.) (S.K.R., J.) 08.03.2021

Index : Yes/No tar

__________

https://www.mhc.tn.gov.in/judis/ W.A.No.1652 of 2018

THE HON'BLE CHIEF JUSTICE AND SENTHILKUMAR RAMAMOORTHY, J.

tar

W.A.No.1652 of 2018

08.03.2021

__________

https://www.mhc.tn.gov.in/judis/