Kadirvel vs Ganesan
2021 Latest Caselaw 12827 Mad

                                                                             S.A. Nos.1007 & 1008 of 2007

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED : 30.06.2021

                                                          CORAM

                               THE HONOURABLE MR.JUSTICE ABDUL QUDDHOSE

                                             S.A. Nos.1007 & 1008 of 2007 &
                                             M.P.Nos.2 to 4 & 2 to 4 of 2007

                     Kadirvel                                 ...    Appellant in both S.As.

                                                            Vs

                     Ganesan                                  ...   Respondent in both S.As.

                     COMMON PRAYER: Second Appeals filed under Section 100 C.P.C.
                     against the fair and Decreetal order of the learned District Subordinate
                     Judge, Ariyalur made in A.S.Nos.31 & 34 of 1994 both dated 30.07.2002.


                                     For Appellant            : Mr.P.Chandrasekaran
                                                        R1- Died




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https://www.mhc.tn.gov.in/judis/
                                                                            S.A. Nos.1007 & 1008 of 2007

                                                                         ABDUL QUDDHOSE, J.

nl COMMON JUDGMENT The matter is listed under the caption “for dismissal” today. Learned

counsel for the Appellant submits that the Appellant died long time back

and hence, these second appeals may be dismissed as abated. Recording the

same, these Second Appeals shall stand dismissed as abated. No costs.

Consequently, connected miscellaneous petitions are closed.

30.06.2021 nl

Index: Yes/ No Internet: Yes/No Speaking Order/Non-speaking Order

To

1. The District Subordinate Judge, Ariyalur

S.A. Nos.1007 & 1008 of 2007

https://www.mhc.tn.gov.in/judis/