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Kunja Asari vs Ramasamy
2021 Latest Caselaw 12073 Mad

Citation : 2021 Latest Caselaw 12073 Mad
Judgement Date : 21 June, 2021

Madras High Court
Kunja Asari vs Ramasamy on 21 June, 2021
                                                                          S.A.No.615 of 2008

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                 DATED: 21.06.2021
                                                        CORAM:
                                      THE HONOURABLE MS.JUSTICE P.T.ASHA
                                                 S.A.No.615 of 2008
                     1. Kunja Asari

                     2. Thangavel

                     3. Thiyagarajan

                     4. Sivalingam

                     5. Shanmugam
                                                                        ... Appellants
                                                         versus
                     Ramasamy                                             ...
                                                                                Respondent

                           Second Appeal filed against the judgment and decree of the
                     Learned Sub Judge, Bhavani passed in A.S.No.48 of 2005, dated
                     31.10.2006 confirming the decree and judgment passed by the Trial
                     Court in O.S.No.557 of 2004


                               For Appellants   : Mr. R. Thiyagarajan

                               For Respondent   : No appearance



                                                      JUDGMENT

By order dated 30.04.2021, it was ordered that necessary

applications shall be moved for bringing on record the legal

https://www.mhc.tn.gov.in/judis/ S.A.No.615 of 2008

representatives of the appellants 2 and 5 before 21.06.2021.

However till date, no steps have been taken. Therefore,

considering the order dated 30.04.2021, the Second Appeal

stands dismissed as against appellants 2 and 5.

2. Post the Second Appeal on 07.07.2021.

21.06.2021 Index: Yes/no mrn

To

1.The Learned Sub Judge, Bhavani

2. The Principal District Munsif, Bhavani

https://www.mhc.tn.gov.in/judis/ S.A.No.615 of 2008

P.T.ASHA, J.

(mrn)

S.A.No.615 of 2008

21.06.2021

https://www.mhc.tn.gov.in/judis/

 
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