R.M.Abdul Bari vs Sathiyakeerthi ...First
2021 Latest Caselaw 15379 Mad

                                                                    W.A(MD)NO.129 OF 2017

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                             DATED: 30.07.2021

                                                   CORAM:

                         THE HONOURABLE MR.JUSTICE K.KALYANASUNDARAM
                                             AND
                            THE HONOURABLE MR.JUSTICE B.PUGALENDHI

                                         W.A(MD)NO.129 OF 2017
                                                  and
                                        C.M.P(MD)No.1273 of 2017

                     1.R.M.Abdul Bari
                       Assistant Divisional Fire Officer,
                       Fire and Rescue Services,
                       Athipattu, Chennai Sub-Urban Division,
                       Chennai                      :Ist Appellant/Third Respondents


                     2.T.Venkataraman,
                       Assistant Divisional Officer,
                       Fire and Rescue Services Department,
                       Date Base Holder,
                       Office of the Joint Director of Fire and Rescue Services
                       Department,
                       Northern Region,
                       Chennai-6.

                     3.Chandrakumar,
                       Assistant Divisional Officer,
                       Fire and Rescue Services Department,
                       Dindigul.

                     4.Mukundan,
                       Assistant Divisional Officer,
                       Fire and Rescue Services Department,
                       Dindigul.

                     5.Manikandan,
                       Assistant Divisional Officer,
                       Fire and Rescue Services Department,
                       Virudhunagar.

                     1/5
https://www.mhc.tn.gov.in/judis/
                                                                     W.A(MD)NO.129 OF 2017

                     6.Hukim Basha
                       Assistant Divisional Officer,
                       Fire and Rescue Services Department,
                       Ramanathapuram.

                     7.S.Saravanan,
                       Assistant Divisional Officer,
                       Fire and Rescue Services Department,
                       Cuddalore.

                     8.Murugesan
                       Assistant Divisional Officer,
                       Fire and Rescue Services Department,
                       Salem.

                     9.Logidass
                       Assistant Divisional Officer,
                       Fire and Rescue Services Department,
                       Tuticorin.                    ....Appellants 2 to 9/Respondents 7
                                                                              to 14.

                                             .vs.


                     1.Sathiyakeerthi               ...First Respondent/Petitioner

                     2.The Director of Fire Services,
                       Directorate of Fire Services and Rescue Department,
                       Egmore, Chennai-8.

                     3.The Secretary,
                       Tamil Nadu Public Service Commission,
                       Chennai.                  ...Respondents 2 and 3/Respondents
                                                            1 and 2

                     4.K.Kumar
                      Assistant Divisional Officer,
                      Fire and Rescue Services Department,
                      North Chennai District,
                      Chennai.

                     5.S.Kalyanakumar
                       Assistant District Officer
                       Fire and Rescue Services Department,

                     2/5
https://www.mhc.tn.gov.in/judis/
                                                                       W.A(MD)NO.129 OF 2017

                        Kanyakumari District.

                     6.P.Krishnamoorthy,
                       Assistant District Officer,
                       Fire and Rescue Services Department,
                       Dindigul District.          ....Respondents 4 to 6/Respondents 4
                                                               to 6

                     7.The Government of Tamil Nadu,
                       represented by its Secretary,
                       Personnel and Administrative Reforms Department,
                       Secretariat,
                       Chennai-9.                 ...7th Respondent/15th respondent.

                     PRAYER: Writ Appeal filed under Clause 15 of the Letters Patent
                     praying this Court to set aside the order passed by this Court in
                     W.P(MD)No.16189 of 2012, dated 23.12.2016.


                                    For Appellant           :Mr.Saravana Kumar
                                                             for M/s.Veera Associates

                                    For Respondent-1        :Mr.J.Anandakumar

                                    For Respondent-3        :Mr.K.K.Senthil


                                                 JUDGMENT

*************

[Judgment of the Court was made by K.KALYANASUNDARAM,J.]

The learned counsel for the appellant has circulated a letter

dated 29.7.2021to the Registry, seeking permission of this Court to

withdraw this Writ Appeal. The said letter is placed on record.

2.In view of the same, the Writ Appeal is dismissed as

https://www.mhc.tn.gov.in/judis/ W.A(MD)NO.129 OF 2017

withdrawn. No costs. Consequently, connected Civil Miscellaneous

Petition is dismissed.

[M.K.K.S.,J.] & [B.P.,J.] 30.07.2021

Index:Yes/No Internet:Yes/No vsn

To

1.The Director of Fire Services, Directorate of Fire Services and Rescue Department, Egmore, Chennai-8.

2.The Secretary, Tamil Nadu Public Service Commission, Chennai.

3.The Secretary, Government of Tamil Nadu, Personnel and Administrative Reforms Department, Secretariat, Chennai-9.

https://www.mhc.tn.gov.in/judis/ W.A(MD)NO.129 OF 2017

K.KALYANASUNDARAM,J.

AND B.PUGALENDHI, J.

vsn

JUDGMENT MADE IN W.A(MD)No.129 of 2017

30.07.2021

https://www.mhc.tn.gov.in/judis/