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Dhanalakshmi Ammal vs Muthukrishnan
2021 Latest Caselaw 15044 Mad

Citation : 2021 Latest Caselaw 15044 Mad
Judgement Date : 27 July, 2021

Madras High Court
Dhanalakshmi Ammal vs Muthukrishnan on 27 July, 2021
                                                          SA No.724 of 2001

       IN THE HIGH COURT OF JUDICATURE AT MADRAS

                          DATED: 27.07.2021

                               CORAM:

       THE HON'BLE MR. JUSTICE ABDUL QUDDHOSE

                          SA No.724 of 2001
                                 and
                         CMP No.7560 of 2001

Dhanalakshmi Ammal                         ...   Appellant

                               versus
1. Muthukrishnan
2. Muralikrishnan
3. Thirumalaikanthan
4. Lakshmi Kantham ammal
5. Thayar @ Poongothai ammal               ...   Respondents


      Second Appeal filed under Section 100 of Civil Procedure Code
against the judgment and decree dated 26.02.2001 and made in A.S.
No.94 of 1998 on the file of Additional Subordinate Court,
Tiruvannamalai, confirming the judgment and decree dated 03.08.1998
and made in O.S. No.479 of 1988 on the file of Principal District Munsif,
Tiruvannammalai.


      For Appellant            : Ms.Chitra Margatham
                                for Mr.T.R.Rajaraman
      For Respondents          : R4 - Served - No appearance
                                 Not ready in notice
                                 reg. R1 to R3, R5.

1/3
                                                          SA No.724 of 2001



                                JUDGMENT

(Heard Video Conference)

The learned counsel for the appellant submits on instructions that

the appellant died long time back. Since, steps have not been taken to

bring on record the Legal Representatives for the deceased appellant, the

Second Appeal is dismissed as abated. No costs. Consequently,

connected miscellaneous petition is closed.

27.07.2021

Index: Yes/No Internet: Yes/No Speaking Order/Non-Speaking Order vsi2

To

1. The Additional Sub Judge, Tiruvannamalai.

2. The Principal District Munsif, Tiruvannammalai.

SA No.724 of 2001

ABDUL QUDDHOSE, J.

vsi2

SA No.724 of 2001

27.07.2021 27.07.2021

 
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