J.Senthilkumar vs T.Sheela
2021 Latest Caselaw 14474 Mad

                                                                                     CMA No.3666 of 2019

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   Dated : 19.07.2021

                                                        CORAM


                                   THE HONOURABLE TMT.JUSTICE S.KANNAMMAL


                                       Civil Miscellaneous Appeal No. 3666 of 2019
                                              and C.M.P.No.16395 of 2019
                                                           ---
                J.Senthilkumar                                                       .. Appellant


                                                         Versus
                1.T.Sheela


                2.The Manager,
                   The New India Assurance Company Limited,
                   3rd Party Claims Cell,
                   Sheikpet Nadu Street,
                   Kanchipuram.                                                      .. Respondents


                Civil Miscellaneous Appeal filed under Section 173 of the Motor Vehicles Act
                1988, against the Judgment and Decree dated 05.01.2018 made in M.C.O.P. No.
                515 of 2006 on the file of the Motor Accident Claims Tribunal, Subordinate
                Judge, Kanchipuram.


                                        For Appellant : Mr.K.Govi Ganesan
                                        For R2        : Mr.K.Vinod
                                        For R1        : No Appearance

https://www.mhc.tn.gov.in/judis/
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                                                                                    CMA No.3666 of 2019

                                                      JUDGMENT

The learned counsel for the appellant has filed a memo dated 16th

July 2021, for withdrawal of the present CMA.

In view of the memo filed by the appellant, this Civil Miscellaneous

Appeal is dismissed as withdrawn. Consequently, connected miscellaneous

petition is closed.

19.07.2021

Index : Yes / No

Speaking/Non speaking order

mpa

https://www.mhc.tn.gov.in/judis/

CMA No.3666 of 2019

To

1. The Motor Accident Claims Tribunal, Subordinate Judge, Kanchipuram.

2. The Section Officer Vernacular Records Section High Court, Madras.

https://www.mhc.tn.gov.in/judis/

CMA No.3666 of 2019

S. KANNAMMAL, J

mpa

CMA.No.3666 of 2019 and C.M.P.No.16395 of 2019

19.07.2021

https://www.mhc.tn.gov.in/judis/