Association For Women'S Welfare ... vs The Executive Officer
2021 Latest Caselaw 14435 Mad

                                                        W.A.Nos.816 & 817 of 2012 and M.P. Nos.1 & 2 of 2012

                               IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED : 19.07.2021

                                                        CORAM

                                 THE HONOURABLE MR.JUSTICE T.RAJA
                                               and
                              THE HONOURABLE MR.JUSTICE V.SIVAGNANAM

                               W.A.Nos.816 & 817 of 2012 and M.P.Nos.1 & 2 of 2012


                      Association for Women's Welfare and
                      Rural Tribal Development Trust,
                      represented by its Managing Trustee,
                      R.Eswari                             ... Appellant in both W.As


                                                             -vs-


                      1.The Executive Officer,
                        Thudiyalur Town Panchayat,
                        No.84, Muthuswamy Gounder Veedhi,
                        Coimbatore 641 034.

                      2.T.P.Subramaniam

                      3.The Collector,
                        Coimbatore Collectorate,
                        Coimbatore.                   ... Respondents in W.A.No.816 of 2012

                      1.The Tamilnadu Electricity Board,
                        rep. by its Chairman,
                        Anna Salai,
                        Chennai 600 002.
                      2.The Assistant Electrical Engineer,

                      1/4
http://www.judis.nic.in
                                                           W.A.Nos.816 & 817 of 2012 and M.P. Nos.1 & 2 of 2012

                          Tamilnadu Electricity Board,
                          Thudiyalur (West),
                          Coimbatore.

                      3.The Executive Officer,
                        Thudiyalur Town Panchayat,
                        No.84, Muthuswamy Gounder Veedhi,
                        Coimbatore 641 034.        ... Respondents in W.A. No.817 of 2012

                      Prayer in both appeals: Writ Appeals filed under Clause 15 of the Letters
                      Patent against the order dated 06.02.2012 in W.P. Nos.12955 & 25316 of
                      2010 of his Lordship Mr.Justice B.Rajendran.
                              For Appellant
                              in both appeals   :        Mr.Malarmannan

                              For Respondents :          Mr.R.Sivakumar for R1 & R3 in
                                                         W.A. Nos.816 & 817 of 2012 respectively

                                                         R2-not ready in W.A.No.816 of 2012

                                                         Mr.V.Manohar,
                                                         Government Advocate for R3

                                                         Mr.L.Jaivenkatesh, TNEB
                                                         for R1 & 2 in W.A. No.817 of 2012

                                                         JUDGMENT

(Judgment of the Court was delivered by T.RAJA, J.)

Learned counsel for the appellant has filed a Memo dated 17.07.2021

seeking permission to withdraw the appeals.

http://www.judis.nic.in W.A.Nos.816 & 817 of 2012 and M.P. Nos.1 & 2 of 2012

2.Recording the memo dated 17.07.2021 filed on behalf of the

appellant, these appeals stand dismissed as withdrawn. Consequently

connected M.Ps are closed. No costs.

                                                                            (T.R.J.)     (V.S.G.J.)
                                                                                19.07.2021
                          vga

                          To

                      1.The Collector,

Coimbatore Collectorate, Coimbatore.

2.The Tamilnadu Electricity Board, rep. by its Chairman, Anna Salai, Chennai 600 002.

3.The Assistant Electrical Engineer, Tamilnadu Electricity Board, Thudiyalur (West), Coimbatore.

4.The Executive Officer, Thudiyalur Town Panchayat, No.84, Muthuswamy Gounder Veedhi, Coimbatore 641 034.

http://www.judis.nic.in W.A.Nos.816 & 817 of 2012 and M.P. Nos.1 & 2 of 2012

T.RAJA, J.

and V.SIVAGNANAM, J.

vga

W.A.Nos.816 & 817 of 2012 and M.P.Nos.1 & 2 of 2012

19.07.2021

http://www.judis.nic.in