Madras High Court
The Tamil Nadu Dr. Mgr Medical ... vs Svs Educational And Social Trust on 15 July, 2021
W.A.No.1412/2017
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 15.07.2021
CORAM
THE HONOURABLE MR.JUSTICE T.RAJA
and
THE HONOURABLE MR.JUSTICE V.SIVAGNANAM
W.A.No.1412/2017 and CMP.No.19234/2017
The Tamil Nadu Dr. MGR Medical University
rep. by its Registrar,
No.69, Anna Salai,
Guindy, Chennai-600 032. ... Appellant
-vs-
1.SVS Educational and Social Trust
rep. by its Chairman-cum-Managing Director,
No.74, Gandhi Road, Kallakurichi-606 202,
Villupuram District.
2.Government of India,
Ministry of Ayurvedha, Yoga & Naturopathy,
Unani, Siddha & Homeopathy (AYUSH),
Ayush Bhavan, B Block,
GPO Complex INA,
New Delhi-110 023.
3.The Secretary,
Central Council of Homeopathy,
No.61-65, Institutional Area Opposite,
D Block, Janakpuri,
New Delhi-110 058.
4.The Special Commissioner,
Director of Indian Medicine & Homeopathy,
Aringnar Anna Hospital Complex,
Arumbakkam, Chennai-600 106. ... Respondents
Prayer: Writ appeal filed under Clause 15 of the Letters Patent
https://www.mhc.tn.gov.in/judis/
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W.A.No.1412/2017
against the order dated 11.10.2017 in W.P.No.18387/2017 passed by
a learned Single Judge of this Court.
For Appellant : Mr.P.Dineshkumar
for Mr.D.Ravichander
For respondents : Mr.R.Jayaprakash for R1
M/s.N.Rajan for R2
Mr.T.Arunkumar,
Govt. Advocate for R4
JUDGMENT
(Judgment of the Court was pronounced by T.RAJA.J)
This Writ Appeal has been directed against the impugned order
dated 11.10.2017 in W.P.No.18387/2017 passed by a learned Single
Judge of this Court in and by which a direction was issued to the Tamil
Nadu Dr.MGR Medical University, the appellant herein to include the
SVS Educastional and Social Trust, No.74, Gandhi Road, Kallakurichi,
Villupuram District for Counselling in respect of the Naturopathy,
pending disposal of the Writ Petition.
https://www.mhc.tn.gov.in/judis/
W.A.No.1412/2017
2. When the matter was called today, learned Counsel for the
appellant submitted that while entertaining this Writ Appeal, an order
of interim stay was granted on 09.11.2017 by this Court. Aggrieved
thereby, the appellant also went up to Apex Court by filing a Special
Leave Petition in Civil Appeal No.10920/2018 and the Apex Court
considering the entire concept of the matter passed a detailed order
dated 12.11.2018 reported in 2019 (12) SCC 613 (The Tamil Nadu
Dr. MGR Medical University rep. by its Registrar, No.69, Anna
Salai, Guindy, Chennai-600 032 vs. SVS Educational and Social
Trust rep. by its Chairman-cum-Managing Director, No.74,
Gandhi Road, Kallakurichi-606 202, Villupuram District and
others). Therefore, nothing survives for further adjudication in this
Writ Appeal.
3. Recording the same, the Writ Appeal is dismissed as
infructuous. No costs. Consequently, connected Miscellaneous Petition
is closed.
(T.R.J.,) (V.S.G.J.,)
15.07.2021
tsi
https://www.mhc.tn.gov.in/judis/
W.A.No.1412/2017
T.RAJA, J.
and
V.SIVAGNANAM, J.
tsi
To
1.Government of India,
Ministry of Ayurvedha, Yoga & Naturopathy,
Unani, Siddha & Homeopathy (AYUSH),
Ayush Bhavan, B Block,
GPO Complex INA,
New Delhi-110 023.
2.The Secretary,
Central Council of Homeopathy,
No.61-65, Institutional Area Opposite,
D Block, Janakpuri,
New Delhi-110 058.
3.The Special Commissioner,
Director of Indian Medicine & Homeopathy,
Aringnar Anna Hospital Complex,
Arumbakkam, Chennai-600 106.
W.A.No.1412/2017
15.07.2021
https://www.mhc.tn.gov.in/judis/
W.A.No.1412/2017
https://www.mhc.tn.gov.in/judis/
