M/S. Sunitha Leather Trading Co. ... vs The Income Tax Officer
2021 Latest Caselaw 13968 Mad

                                                                                 T.C.A.No.698 of 2016

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATE: 13.07.2021

                                                     CORAM:

                                   THE HON'BLE MR. JUSTICE M.DURAISWAMY
                                                    AND
                                   THE HON'BLE MRS.JUSTICE R.HEMALATHA

                                                T.C.A.No.698 of 2016

                     M/s. Sunitha Leather Trading Co. (Madras) Private Limited,
                     No.7, Thiruneermalai Road,
                     Nagalkeni, Chromepet,
                     Chennai 600 044.                                         ... Appellant
                                                       v.

                     The Income Tax Officer,
                     Corporate Ward VI(4),
                     Chennai.                                                    ... Respondent

                               Appeal preferred under Section 260A of the Income Tax Act,
                     1961, against the order of the Income Tax Appellate Tribunal, Madras,
                     "B" Bench, dated 06.01.2016 in I.T.A.No.685/Mds/2015 for the
                     Assessment Year 2011-2012.


                               For Appellant    : Mr. N.Ramakrishnan
                                                  for M/s. Warron and Sai Rams

                               For Respondent   : Mr. J. Narayanasamy


                                                    JUDGMENT

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(Judgment was delivered by M. DURAISWAMY, J.)

Mr. N.Ramakrishnan, learned counsel appearing for the appellant

seeks permission of this Court to Withdraw the Tax Case Appeal.

2. Recording the submission made by the learned counsel

appearing for the appellant, the Tax Case Appeal is dismissed as

withdrawn. No costs.

[M.D., J.] [R.H., J.] 13.07.2021

Index : Yes/No Internet : Yes Rj

To

1. The Income Tax Officer, Corporate Ward VI(4), Chennai.

2. The Income Tax Appellate Tribunal, Chennai, "B"Bench.

M. DURAISWAMY, J.

and

Page 2/3 https://www.mhc.tn.gov.in/judis/ T.C.A.No.698 of 2016

R.HEMALATHA, J.

Rj

T.C.A.No.698 of 2016

13.07.2021

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