State Of Tamil Nadu vs N.Charles Jayakumar ... 1St
2021 Latest Caselaw 13832 Mad

                                                                            W.A.Nos.1718 & 1719 of 2017

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 12.07.2021

                                                        CORAM

                                      THE HONOURABLE MR.JUSTICE T.RAJA
                                                    and
                                   THE HONOURABLE MR.JUSTICE V.SIVAGNANAM

                                          W.A.Nos.1718 & 1719 of 2017 and
                                          C.M.P.Nos.22002 & 22004 of 2017

                     1.State of Tamil Nadu,
                       Rep. by its Secretary,
                       Industries Department,
                       Fort St. George, Chennai – 9.

                     2. The Special Tahsildar,
                        (L) Unit, SIPCOT,
                        Sriperumbudur Expansion Scheme -2,
                        Chennai – 600 086.

                     3. The District Collector,
                        Kancheepuram District,
                        Kancheepuram.                  ... Appellants in both W.As

                                                           -vs-

                     N.Charles Jayakumar               ... 1st respondent in W.A.No.1718 of 2017

                     Thamejudeen                       ... 1st respondent in W.A.No.1719 of 2017

                     The Managing Director,
                     SIPCOT, 19A,
                     Rukmani Lakshmipathy Road,
                     Egmore, Chennai – 8.       ... 2nd Respondent in both W.As


                     1/4
https://www.mhc.tn.gov.in/judis/
                                                                          W.A.Nos.1718 & 1719 of 2017

                     Common Prayer: Writ Appeal filed under Clause 15 of the Letters Patent
                     against the order of His Lordship Mr.Justice D.Hariparanthaman, dated
                     31.01.2013 made in W.P.Nos.7145 & 7146 of 2012 on the file of this Court.

                               For Appellant in both W.As   : Mr.T.Arunkumar,
                                                              Government Advocate

                               For Respondents              : Mrs.Sudharsana Sundar for
                               in both W.As                   SIPCOT for R2
                                                              No appearance for R1

                                                 COMMON JUDGMENT

                                     (Judgment of the Court was delivered by T.RAJA, J.)
                               Learned counsel for the second respondent SIPCOT submitted that

                     similar writ appeal in W.A. No.1710 of 2017 as that of these writ appeals

                     was allowed by judgment dated 01.02.2018 passed by this Court.



                               2.Learned Government Advocate appearing for the appellant

                     submitted that since the issue raised in these present appeals has already

                     been decided in favour of the appellants on the basis of the earlier order

                     dated 01.02.2018 passed by this Court in W.A. No.1710 of 2017, these writ

                     appeals may be disposed of.




                     2/4
https://www.mhc.tn.gov.in/judis/
                                                                           W.A.Nos.1718 & 1719 of 2017

                               3.Recording the submission made by both the learned counsel, these

                     writ appeals stand disposed of. Consequently, connected C.M.Ps are closed.

                     No costs.



                                                                      (T.R.J.)        (V.S.G.J.)

                                                                            12.07.2021
                     vga




                     3/4
https://www.mhc.tn.gov.in/judis/
                                              W.A.Nos.1718 & 1719 of 2017

                                                     T.RAJA, J.

and V.SIVAGNANAM, J.

vga

W.A.Nos.1718 & 1719 of 2017 and C.M.P.Nos.22002 & 22004 of 2017

12.07.2021

https://www.mhc.tn.gov.in/judis/