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D.Viswanathan vs The Joint Commissioner
2021 Latest Caselaw 13471 Mad

Citation : 2021 Latest Caselaw 13471 Mad
Judgement Date : 7 July, 2021

Madras High Court
D.Viswanathan vs The Joint Commissioner on 7 July, 2021
                                                                      W.A.No.1518 of 2018

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 07.07.2021

                                                    CORAM

                                     THE HON'BLE MR.JUSTICE M.M.SUNDRESH
                                                      and
                                      THE HON'BLE MS.JUSTICE R.N.MANJULA

                                              W.A.No.1518 of 2018

                     D.Viswanathan                                           .. Appellant

                                                      Vs

                     1.The Joint Commissioner,
                       Hindu Religious & Charitable Endowments
                        Department,
                       Kotaimariamman Temple Campus,
                       Salem - 636 001.

                     2.The Assistant Commissioner,
                       Hindu Religious & Charitable Endowments
                        Department,
                       Salem - 636 001.

                     3.The Deputy Superintendent of Police,
                       Annathanapatty,
                       Salem District.

                     4.The Inspector of Police,
                       Mallur Police Station,
                       Mallur, Salem District.

                     5.M.Palanivel
                     6.Srinivasan
                     7.T.Sekar                                           .. Respondents




                     Page 1 of 4


https://www.mhc.tn.gov.in/judis/
                                                                             W.A.No.1518 of 2018

                          Appeal filed under Clause 15 of Letters Patent against the order
                     dated 09.04.2018 made in W.P.No.8398 of 2018.

                               For Appellant         :     Mr.R.Marudhachalamurthy

                               For Respondents       :     Mr.S.John J Raja Singh
                                                           Government Counsel
                                                           for R1 to R4

                                                           Mr.V.Srikanth for R5 toR7

                                                      JUDGMENT

(Delivered by M.M.SUNDRESH, J.)

This appeal is preferred against the order dated 09.04.2018

made in W.P.No.8398 of 2018.

2. Learned counsel appearing for the appellant seeks permission

to withdraw this appeal.

3. In view of the submission made by the learned counsel

appearing for the appellant, this writ appeal stands dismissed as

withdrawn. No costs.

(M.M.S., J.) (R.N.M., J.) 07.07.2021 Index:Yes/No mmi/ssm

https://www.mhc.tn.gov.in/judis/ W.A.No.1518 of 2018

To

1.The Joint Commissioner, Hindu Religious & Charitable Endowments Department, Kotaimariamman Temple Campus, Salem - 636 001.

2.The Assistant Commissioner, Hindu Religious & Charitable Endowments Department, Salem - 636 001.

3.The Deputy Superintendent of Police, Annathanapatty, Salem District.

4.The Inspector of Police, Mallur Police Station, Mallur, Salem District.

https://www.mhc.tn.gov.in/judis/ W.A.No.1518 of 2018

M.M.SUNDRESH, J.

and R.N.MANJULA,J.

mmi

W.A.No.1518 of 2018

07.07.2021

https://www.mhc.tn.gov.in/judis/

 
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