Madras High Court
The Social Welfare And Noon vs S.Ramar on 1 July, 2021
W.A.(MD)Nos.543, 544 and 545 of 2018, 344 and 345 of 2020
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 01.07.2021
CORAM
THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
AND
THE HONOURABLE MRS.JUSTICE S.ANANTHI
W.A.(MD)Nos.543, 544 and 545 of 2018, 344 and 345 of 2020
and
CMP(MD).Nos.3098,3099 and 3100 of 2018
and
CMP(MD).Nos.2343 and 2344 of 2020
W.A.(MD)Nos.543, 544, 545 of 2018
1. The Social Welfare and Noon
Meal Department,
Rep. by its Director,
58/70 Arunachalam Street,
Chindaripet, Chennai-2.
2. The Integrated Child Development Project,
Rep. by its Commissioner,
Tharamani, Chennai-113.
3. The Child Development Project,
Rep. by its Project Officer,
Palani Circle, Dindigul District. ... Appellants/Respondents 1 to 3
Vs.
1. S.Ramar ... Respondent/Petitioner
in W.A(MD).No.543/2012
2. R.Santhiyagu ... Respondent/Petitioner
in W.A(MD).No.544/2012
https://www.mhc.tn.gov.in/judis/
1/6
W.A.(MD)Nos.543, 544 and 545 of 2018, 344 and 345 of 2020
3. S.Sebastian ... Respondent/Petitioner
in W.A(MD).No.545/2012
W.A.(MD)No.344 of 2020
1. Secretary to Government,
Public Works Department,
Secretariat, Chennai-9.
2. The Chief Engineer,
Public Works Department,
Chepauk, Chennai-9.
3. The Assistant Executive Engineer,
Public Works Department,
Periyar Dam Special Sub-Division,
Cumbum, Theni District.
4. The Assistant Executive Engineer,
Shanmuga Reservoir Project Sub-Division No.2,
Dam Site, Rayyappanpatty,
Theni District. ... Appellants/Respondents 1,2,4 and 5
Vs.
1. R.Pannerselvam
2. K.Subramanian ... Respondent/Petitioners 2 and 3
W.A.(MD)No.345 of 2020
1. Secretary to Government,
Public Works Department,
Secretariat, Chennai-9.
2. The Chief Engineer,
Public Works Department,
Chepauk, Chennai-9.
https://www.mhc.tn.gov.in/judis/
2/6
W.A.(MD)Nos.543, 544 and 545 of 2018, 344 and 345 of 2020
3. The Executive Engineer,
Public Works Department,
WRO Special Project Sub-Division,
Sathankulam, Tirunelveli District.
... Appellants/Respondents 3,18 and 26
Vs.
S.Ganapathy ... Respondent/10th petitioner
Common Prayer in W.A.(MD)Nos.543, 544, 545 of 2018: Writ Appeal filed
under Clause 15 of Letters Patent, against the order of this Court made in W.P.
(MD) Nos.14336, 14337, 14338 of 2012, dated 24.07.2013.
Prayer in W.A(MD).No.344 of 2020: Writ Appeal filed under Clause 15 of
Letters Patent, against the order of this Court made in W.P.(MD) Nos.11498 of
2013, dated 19.07.2013.
Prayer in W.A(MD).No.345 of 2020: Writ Appeal filed under Clause 15 of
Letters Patent, against the order of this Court made in W.P.(MD) Nos.13240 of
2013, dated 12.08.2013.
For Appellants : Mr.A.K.Manickam
Government Counsel
(in all the W.As)
For Respondents : Mr.S.C.Herold Singh
(in all the W.As)
https://www.mhc.tn.gov.in/judis/
3/6
W.A.(MD)Nos.543, 544 and 545 of 2018, 344 and 345 of 2020
COMMON JUDGMENT
[Judgment of the Court was delivered by T.S.SIVAGNANAM,J.]
Heard Mr.A.K.Manickam, learned Government Counsel appearing for
the appellants and Mr.s.C.Herold Singh, learned counsel appearing for the
respondents.
2. The learned Counsel on either side submitted that the issue
involved in these writ appeals is squarely covered by a decision of the Hon'ble
Division Bench in W.A(MD).Nos.314 of 2020 etc batch, dated 27.02.2020.
3. In the light of the above judgment, these writ appeals are allowed
with similar observations made in W.A(MD).Nos.314 of 2020 etc batch, dated
27.02.2020. No costs. Consequently, connected miscellaneous petitions are
closed.
Index :Yes/No (T.S.S.,J.) (S.A.I.,J.)
Internet :Yes/No 01.07.2021
pkn
https://www.mhc.tn.gov.in/judis/
4/6
W.A.(MD)Nos.543, 544 and 545 of 2018, 344 and 345 of 2020
Note: In view of the present lock down owing to
COVID-19 pandemic, a web copy of the order may be
utilized for official purposes, but, ensuring that the copy
of the order that is presented is the correct copy, shall
be the responsibility of the advocate/litigant concerned.
To:
1. The District Registrar,
Cheranmahadevi,
Tirunelveli District.
2. The District Educational Officer,
Cheranmahadevi,
Tirunelveli District.
3. Secretary to Government,
Public Works Department,
Secretariat, Chennai-9.
4. The Chief Engineer,
Public Works Department,
Chepauk, Chennai-9.
5. The Assistant Executive Engineer,
Public Works Department,
Periyar Dam Special Sub-Division,
Cumbum, Theni District.
6. The Assistant Executive Engineer,
Shanmuga Reservoir Project Sub-Division No.2,
Dam Site, Rayyappanpatty,
Theni District.
https://www.mhc.tn.gov.in/judis/
5/6
W.A.(MD)Nos.543, 544 and 545 of 2018, 344 and 345 of 2020
T.S.SIVAGNANAM, J.
and
S.ANANTHI, J.
pkn
W.A.(MD)Nos.543, 544 and 545 of 2018, 344 and 345 of 2020
01.07.2021
https://www.mhc.tn.gov.in/judis/
