Mr.R.Jayavardhanan vs The Union Territory Of Puducherry
2021 Latest Caselaw 2023 Mad

                                   1                     Crl. O.P No.1166 of 2021

         IN THE HIGH COURT OF JUDICATURE AT MADRAS
                             DATED : 29.01.2021
                                  CORAM:
    THE HONOURABLE MR. JUSTICE N.ANAND VENKATESH
                          Crl.O.P.No.1166 of 2021
                                    and
                          Crl.M.P.No.715 of 2021

Mr.R.Jayavardhanan,
S/o.Mr.Rajaram.                                            ...Petitioner

                                       Vs.

The Union Territory of Puducherry
rep. by The Inspector of Police,
Kalapet Police Station,
Puducherry.
(Cr.No.60 of 2020)                                         ...Respondent


PRAYER: Criminal Original Petition filed under Section 482 Cr.P.C., to call
for the records in Crime No.60 of 2020 pending on the file of the Inspector
of Police, Kalapet Police Station, Puducherry and quash the same.

            For Petitioner              : Mr.V.S.Senthilkumar
            For Respondent              : Mr.V.Balamurugane
                                          Additional Public Prosecutor
                                          Puducherry.

                                ORDER

This Criminal Original Petition has been filed seeking to quash the

F.I.R in Crime No.60 of 2020, on the file of the respondent police.

N.ANAND VENKATESH, J., rm

2.The facts of this case is covered by the reported Judgments of this

Court in Jeevanandham and others Vs. State Rep. by Inspector of Police

and another reported in (2018) 2 LW Crl 606 and Sri Raja Vs. State Rep.

By Inspector of Police, Sivakasi Town Police Station, Virudhunagar

District, and another reported in (2019) 2 LW Crl 350. Accordingly, the

FIR in Crime No.60 of 2020, is hereby quashed and the Criminal Original

Petition is allowed. Consequently, connected miscellaneous petition is

closed.

                                                                 29.01.2021

Index       : Yes / No
Internet    : Yes / No
rm

To:

1.The Inspector of Police, Kalapet Police Station, Puducherry. (Cr.No.60 of 2020)

2. The Public Prosecutor, High Court, Madras.

Crl.O.P.No.1166 of 2021