R.Ramsundaram vs The Government Of Tamil Nadu
2021 Latest Caselaw 1979 Mad

                                                                              Writ Appeal No.2364 of 2019



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 29.01.2021

                                                      CORAM

                         THE HONOURABLE MR.JUSTICE R.SUBBIAH
                                        AND
                THE HONOURABLE MR.JUSTICE SATHI KUMAR SUKUMARA KURUP

                                             Writ Appeal No.2364 of 2019
                                                        and
                                          C.M.P.Nos.15649 and 15650 of 2019


                R.Ramsundaram
                S/o.V.S.S.Ramamoorthy                                          ... Appellant


                                                         vs

                1.The Government of Tamil Nadu,
                  represented by its Secretary,
                  Higher Education Department,
                  Fort St.George, Chennai – 600009.

                2.The Syndicate of Annamalai University,
                  represented by its Chairman,
                  Annamalai Nagar, Chidambaram,
                  Cuddalore District – 608002.




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https://www.mhc.tn.gov.in/judis/
                                                                                 Writ Appeal No.2364 of 2019



                3.The Annamalai University,
                  represented by its Registrar,
                  Annamalai Nagar, Chidambaram,
                  Cuddalore District – 608002.                                    ... Respondents

                Prayer: Writ Appeal filed under Clause 15 of Letters Patent against the order
                passed in W.P.No.24635 of 2018 dated 05.03.2019.

                                        For Appellant     : Mr.V.Krishnamurthy
                                        For Respondents : Mr.C.Munusamy
                                                          Special Government Pleader [R1]

                                                          *****

                                                        JUDGMENT

[Judgment of the Court was delivered by R.SUBBIAH, J]

This matter is heard through Video Conference.

2. Learned counsel for appellant seeks permission of this Court to withdraw

the present appeal and has also circulated a letter dated 11.01.2021 to the Registry,

in this regard.

https://www.mhc.tn.gov.in/judis/ Writ Appeal No.2364 of 2019

In view of the letter dated 11.01.2021 submitted by appellant, the present

Writ Appeal is dismissed as withdrawn. No costs. Connected miscellaneous

petitions are closed.

                                                                    [R.P.S., J]           [S.S.K., J]
                                                                               29.01.2021

Speaking / Non-speaking order Index: Yes/No Internet: Yes gm

To

1.The Secretary, Higher Education Department, Fort St.George, Chennai – 600009.

2.The Chairman, Syndicate of Annamalai University, Annamalai Nagar, Chidambaram, Cuddalore District – 608002.

3.The Registrar, Annamalai University, Annamalai Nagar, Chidambaram, Cuddalore District – 608002.

https://www.mhc.tn.gov.in/judis/ Writ Appeal No.2364 of 2019

R.SUBBIAH, J and SATHI KUMAR SUKUMARA KURUP, J

gm

Writ Appeal No.2364 of 2019

29.01.2021

https://www.mhc.tn.gov.in/judis/