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Mirra & Mirra Industries Rep By Its vs B.Usharani
2021 Latest Caselaw 1886 Mad

Citation : 2021 Latest Caselaw 1886 Mad
Judgement Date : 27 January, 2021

Madras High Court
Mirra & Mirra Industries Rep By Its vs B.Usharani on 27 January, 2021
                                                            CRP.NPD.No.140 of 2014



           IN THE HIGH COURT OF JUDICATURE AT MADRAS

                           DATED : 27.01.2021

                                  CORAM

           THE HON'BLE MR. JUSTICE G.K.ILANTHIRAIYAN

                        CRP.NPD.No.140 of 2014 and
                             MP.No.1 of 2014

Mirra & Mirra Industries rep by its
Sole proprietor Mr.S.Shankar,
No.5A, D'Silva Road, Mylapore,
Chennai-600 004                                           ..Petitioner
                                      Vs.
1.B.Usharani
2.D.Ratchaka                                       ..Respondents


PRAYER:

      The Civil Revision Petition is filed under Article 227 of the

Constitution of India against the decree and judgment of the learned

Subordinate Court, Kancheepuram in OS.No.118 of 2007 dated

06.09.2008.

                  For Petitioner        : Mr.R.Srinivas
                  For Respondents
                        For R1          : M/s.D.Sridevi
                        For R2          : No Appearance

                                  ORDER

This Civil Revision Petition is filed against the decree and

judgment of the learned Subordinate Court, Kancheepuram in

OS.No.118 of 2007 dated 06.09.2008.

CRP.NPD.No.140 of 2014

2. The learned counsel for the petitioner seeks permission of this

Court to withdraw the petition with liberty to raise all the points before

the DRAT.

3. In view of the submission of the learned counsel for the

petitioner, this civil revision petition is dismissed as withdrawn with

liberty to raise all the points before the Debt Recovery Appellate

Tribunal in RASA.Nos.165 & 178 of 2018. Consequently, connected

miscellaneous petition is closed. No order as to costs.

27.01.2021 Speaking/Non-speaking order Index : Yes/No Internet : Yes/No lok

CRP.NPD.No.140 of 2014

To

The learned Subordinate Court, Kancheepuram

CRP.NPD.No.140 of 2014

G.K.ILANTHIRAIYAN,J.

lok

CRP.NPD.No.140 of 2014

27.01.2021

 
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