Mother Superior vs Francis
2021 Latest Caselaw 1506 Mad

                                                                                S.A.(MD).No.1176 of 2009

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATE: 22.01.2021

                                                      CORAM:

                             THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR

                                               S.A.(MD).No.1176 of 2009
                                               and M.P.(MD)No.1 of 2010

                 Mother Superior                                               ... Appellant
                                                        Vs.

                 1.Francis
                 2.Mrs.Alex Leema Rose
                 3.The Superior General
                    Fathima Convent
                    Fathima Nagar
                    Pune, Maharashtra State.                                 ... Respondents


                 PRAYER: This Second Appeal is filed under Section 100 of Civil Procedure
                 Code, against the Decree and Judgment dated 28.04.2009 made in A.S.No.78 of
                 2008 on the file of the Principal Subordinate Judge, Nagercoil reversing the decree
                 and judgment in O.S.No.804 of 2004 dated 28.02.2006 on the file of the 2 nd
                 Additional District Munsif Court, Nagercoil.
                               For Appellant      : Mr.T.Selvakumaran
                               For Respondents : Mr.C.Godwin for R2




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                                                                                S.A.(MD).No.1176 of 2009




                                              JUDGMENT

The learned counsel appearing for the appellant seeks permission of this

Court to withdraw this Second Appeal and has also made an endorsement to that

effect.

2. Recording the endorsement made by the learned counsel appearing for

the appellant, this Second Appeal is dismissed as withdrawn. No costs.

Consequently, connected miscellaneous petition is closed.

22.01.2021 Index : Yes/No Internet : Yes/No vsm

http://www.judis.nic.in S.A.(MD).No.1176 of 2009

Note: In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.

To

1.The Principal Subordinate Judge, Nagercoil

2.II Additional District Munsif, Nagercoil.

3.The Section Officer, Vernacular Records, Madurai Bench of Madras High Court, Madurai.

http://www.judis.nic.in S.A.(MD).No.1176 of 2009

N.SATHISH KUMAR, J.

vsm

S.A.(MD).No.1176 of 2009 and M.P.(MD)No.1 of 2010

22.01.2021

http://www.judis.nic.in