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Kamaloothin Mathani vs V.K.Masood
2021 Latest Caselaw 1397 Mad

Citation : 2021 Latest Caselaw 1397 Mad
Judgement Date : 21 January, 2021

Madras High Court
Kamaloothin Mathani vs V.K.Masood on 21 January, 2021
                                                                              C.R.P.(MD)No.2166 of 2008

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 21.01.2021

                                                      CORAM:

                             THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN

                                         CRP(NPD)(MD)No.2166 of 2008


                   Kamaloothin Mathani                                          ... Petitioner

                                                       versus

                   1. V.K.Masood
                   2. M.S.Sheik Uthuman
                   3. Sheik Uthuman
                   4. E.K.M.S.Pavaa
                   5. Allah Pichai
                   6. S.S.Shegana                                               ... Respondents

                             Civil Revision Petition filed under Article 227 of the Constitution of
                   India, against the Judgment and Decree dated 10.01.2007 made in O.S.No.83
                   of 2006 on the file of the Principal Sub Court (Wakf Tribunal), Tirunelveli.


                             For Petitioner      :   No appearance

                             For Respondents     :   Mr.M.P.Senthil

                                                      ORDER

The learned counsel appearing for the petitioner would submit that

he has handed over the papers to the petitioner even five years ago. No new

counsel has entered appearance on behalf of the petitioner. It seems that the http://www.judis.nic.in

C.R.P.(MD)No.2166 of 2008

petitioner is not interested in prosecuting the Civil Revision Petition.

Therefore, the Civil Revision Petition is dismissed for non-prosecution.

No costs.

21.01.2021

ogy

To

1. The Principal Sub Court (Wakf Tribunal), Tirunelveli.

http://www.judis.nic.in

C.R.P.(MD)No.2166 of 2008

R.SUBRAMANIAN, J.

ogy

C.R.P.(MD)No.2166 of 2008

21.01.2021

http://www.judis.nic.in

 
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